Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

VIJAY CO-OPERATIVE BANK LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 8 (4)

SCA/11128/1998ITAT Gujarat
13/6/2006

VIJAY CO OP BANK LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 8(4)

SCA/11146/1998ITAT Gujarat
13/6/2006

RAKESH CHANDRA SAH vs COMMISSIONER OF INCOME TAX

ITA/8/2004ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

12/6/2006

THE DEPUTY COMMISSIONER OF INCOME TAX vs INCOME TAX APPELLATE TRIBUNAL PUNE BENCH AND ANR.

WP/5489/2005ITAT Bombay
12/6/2006

COMMISSIONER INCOME TAX vs O.N.G.C. AS AGENT OF M/S WESTERN SERVICES INT.

ITA/15/1998ITAT Uttarakhand
7/6/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C.

ITA/88/2003ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

6/6/2006

COMMISSIONER OF INCOME TAX vs M/S BROWN and ROOT

ITR/35/1992ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/6/2006

COMMISSIONER OF INCOME TAX vs CAMBRIAN HALL EDUCATION TRUST

ITA/62/2005ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/6/2006

COMMISSIONER OF INCOME TAX vs M/S JINDAL ICE and COLD STORAGE BAZPUR

ITR/44/1990ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/6/2006

THE COMISSIONER OF INCOME TAX vs SMT. V.V.MEHTA ESCORTS FORM KASHIPUR

ITR/134/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/6/2006

BALBIR SINGH vs CIT -II INCOME TAX OFFICE CHD

ITA/29/2005ITAT Punjab & Haryana
1/6/2006

COMMISSIONER OF INCOME TAX vs H.H.MAHARAJA MANABENDRA SHAH

ITR/220/1988ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

24/5/2006

THE COMMISSIONER OF INCOME TAX vs M/S HAWALBAGH PANCHAYAT UDYOG

ITR/2/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

24/5/2006

THE COMMISSIONER OF INCOME TAX vs M/S U.P, PARVATIYA VIKAS NIGAM LTD.

ITR/99/1983ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

23/5/2006

THE COMMISSIONER OF INCOME TAX vs M/S J.P. DIMAS HRIDWAR

ITR/173/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

23/5/2006

THE COMMISSIONER OF INCOME TAX vs AKHIL KUMAR

ITA/155/1999ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

23/5/2006

C I T UDAIPUR vs NANALAL TELI RAJSAMAND

ITA/62/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

23/5/2006

C I T UDAIPUR vs PURSHOTTAM MALI

ITA/60/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

23/5/2006

COMMISSIONER OF THE INCOME TAX vs M/S PURI CONSTRUCTIONS P.LTD.

ITA - 817 / 2006ITAT Delhi
23/5/2006

M/S SERVICE OFFICERS HOUSING vs THE COMISIONER OF INCOME TAX

ITR/132/1986ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

22/5/2006

COMMISSIONER OF INCOME TAX V vs M/S PURI CONSTRUCTIONS P.LTD.

ITA - 812 / 2006ITAT Delhi
22/5/2006

C W T JODHPUR vs AK SANGHI JODHPUR

WTA/6/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

18/5/2006

COMMISSIONER OF INCOMET TAX vs M/S JAGDISH SINGH and CO.

ITR/45/1997ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

17/5/2006

M/S BERGER PAINTS INDIA LTD. vs COMMISSIONER OF INCOMET AX

ITA/799/2004ITAT Delhi

HON'BLE MR. JUSTICE MUKUL MUDGAL,HON'BLE MR. JUSTICE P.K. BHASIN

15/5/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C.

ITR/124/1993ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

11/5/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C.

ITR/97/1993ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

11/5/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C.

ITR/118/1993ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

11/5/2006

M/S. QUINN INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, HYDERABAD

C.A. No.-003354-003354 - 2001ITAT SC
11/5/2006

THE COMMISSIONER OF INCOME TAX vs M/S BROWN and RORT INTERNATIOAL

ITR/292/1991ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

10/5/2006

COMMISSIONER OF INCOME TEX vs THE BAZPUR CO-OPREATIVE SUGAR FACTORY

ITA/66/1997ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

10/5/2006