THE COMISSIONER OF INCOME TAX vs. SMT. V.V.MEHTA ESCORTS FORM KASHIPUR

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ITR/134/1984HC UttarakhandUKHC01015267200405 June 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No. 39 of 2002 Old No. 134/84

Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the applicant, though called twice. The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

05.06.2006 ASWAL

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