Recent Judgments
Latest ITAT tax tribunal orders across all benches.(287,599 total)
DCIT, CENTRAL CIRCLE - 2(1), NAGPUR vs KHARE AND TARKUNDE INFRASTRUCTURE PRIVATE LIMITED, NAGPUR
ITA 279/NAG/2025[2016-17]Status: DisposedITAT PatnaAY 2016-17
UDAYKUMAR VYAS,NAGPUR vs ITO WARD 1 (5), BSNL RTTC BUILDING
ITA 262/NAG/2025[2013-14]Status: DisposedITAT PatnaAY 2013-14
UDAYKUMAR VYAS,NAGPUR vs ITO WARD 1 (5), BSNL RTTC BUILDING
ITA 262/NAG/2025[2013-14]Status: DisposedITAT NagpurAY 2013-14
SHRI KAMALPUR GO SEVASAHAKARI MANDLI LTD,GOTHAVA vs INCOME TAX OFFICER WARD 1 PATAN, PATAN
ITA 81/AHD/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
SURAJ JAYANTILAL PATEL L/H OF LATE JAYANTILAL JOITARAM PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 528/AHD/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
UMEMABEN NAJMUDDIN BODELIWALA,GODHRA vs THE ITO, WARD-1, GODHRA
ITA 434/AHD/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SHRI KAMALPUR GO SEVASAHAKARI MANDLI LTD,GOTHAVA vs INCOME TAX OFFICER WARD 1 PATAN, PATAN
ITA 81/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SURAJ JAYANTILAL PATEL L/H OF LATE JAYANTILAL JOITARAM PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 528/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
MANJIBHAI MAGANBHAI ASODIYA,PATAN, GUJARAT vs INCOME TAX OFFICER WARD 1, PATAN, PATAN, GUJARAT
ITA 495/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
YOGENDRA BANSIDHAR BHATT,VADODARA vs THE ITO, WARD-1(2)(3), VADODARA
ITA 338/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SHREE VAIDEHI IMPEX PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 273/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
RATANVAV JUTH VIVIDH KARYAKARI SAHAKARI MANDALI LIMITED,BHAVNAGAR, GUJARAT vs ITO WARD 1(8) BHAVNAGAR, BHAVNAGAR, GUJARAT
ITA 105/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
UMIYA CONSTRUCTION CO,HIMATNAGAR vs THE DY. CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 2610/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
INCOME TAX OFFICER WARD 1(2)(3), AHMEDABAD vs KANTILAL BAGDAJI GOYAL, AHMEDABAD
ITA 2462/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs PRADEEP RAVICHANDRA KOTHARI, AHMEDABAD
ITA 2328/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
BAULI INDIA BAKES & SWEETS PRIVATE LIMITED,PUNE vs DCIT CIRCLE 1 (1), PUNE , PUNE, DELHI
ITA 2923/PUN/2025[2021-22]Status: HeardITAT PuneAY 2021-22
CO-OPERATION METALS,PUNE vs ITO WARD 6(3), PUNE
ITA 2321/PUN/2024[2010-11]Status: DisposedITAT PuneAY 2010-11
CO-OPERATION METALS,PUNE vs ITO WARD 6(3), PUNE
ITA 2320/PUN/2024[2011-12]Status: DisposedITAT PuneAY 2011-12
CO-OPERATION METALS,PUNE vs ITO WARD 6(3), PUNE
ITA 2319/PUN/2024[2009-10]Status: DisposedITAT PuneAY 2009-10
INCOME TAX OFFICER, PUNE vs COOPERATION METALS, PUNE
ITA 2263/PUN/2024[2011-12]Status: DisposedITAT PuneAY 2011-12
INCOME TAX OFFICER, PUNE vs COOPERATION METALS, PUNE
ITA 2262/PUN/2024[2009-10]Status: DisposedITAT PuneAY 2009-10
KIRAN ENTERPRISES,TUMKUR vs INCOME TAX OFFICER, WARD-1 & TPS, TUMKUR
ITA 294/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ARUN KUDUR,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 278/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
C D O JAIN EDUCATION SOCIETY,GADAG vs INCOME TAX OFFICER, EXEMPTIONS WARD-1, HUBLI
ITA 2570/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
EMVOI PHARMA,BENGALURU vs DCIT, CIRCLE-5(1)(1), BANGALORE
ITA 2569/BANG/2025[2023-24]Status: DisposedITAT BangaloreAY 2023-24
EDAKALTHUR RAPHEAL FRANCIS,BENGALURU vs INCOME TAX OFFICER , BENGALORE
ITA 2535/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SRI DURGAPARAMESHWARI TRUST,KOPPAL THOTA vs INCOME TAX OFFICER (EXEMPTIONS) WARD 1, MANGALORE
ITA 2345/BANG/2025[2026-27]Status: DisposedITAT BangaloreAY 2026-27
MURALI REDDY MACHIREDDY,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 2343/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
DCIT-13.3.2, MUMBAI vs REMI SALES AND ENGINEERING LIMITED , MUMBAI
ITA 9259/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RELIANCE JIO INFOCOMM USA INC.,MUMBAI vs DY CIT (INT.TAX)-4(1)(1), MUMBAI
ITA 7828/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
Showing 1–30 of 287,599 · Page 1 of 9,587
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