Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
ALLAHABAD BANK LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 161/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX. WEST BENGAL vs MESSRS .JEEWANLAL LTD.
CIVIL APPEAL No. 78/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs A. W. FIGG}ES & CO., AND OTHERS.
CIVIL APPEAL No. 77/1952ITAT SC
3 Judges
SARDAR INDRA SINGH AND SONS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 40/1952ITAT SC
5 Judges
SOHAN PATHAK AND SONS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 47/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs H. HIRJEE
CIVIL APPEAL No. 75/1952ITAT SC
4 Judges
KESHAV MILLS LTD vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 151/1951ITAT SC
4 Judges
K. M. S. LAKSHMANIER AND SONS vs COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS
CIVIL APPEAL No. 71/1952ITAT SC
5 Judges
TURNER MORRISON & CO. LTD vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 41/1952ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX; MADRAS vs MTT. AR. S. AR. ARUNACHALAM CHETTIAR
CIVIL APPEAL No. 10/1952ITAT SC
3 Judges
ANGLO-FRENCH TEXTILE CO., LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 13/1952ITAT SC
4 Judges
ANGLO-FRENCH TEXTILE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 12/1952ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. SRINIVASAN AND K. GOIALAN
CIVIL APPEAL No. 9/1952ITAT SC
3 Judges
RAGHUVANSHI MILLS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 55/1950ITAT SC
4 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs FINLAY MILLS LTD.
CIVIL APPEAL No. 103/1950ITAT SC
3 Judges
COMMISSIONER OF EXCESS PROFIT TAX BOMBAY CITY vs SRI LAKSHMI SILK MILLS LTD.
CIVIL APPEAL No. 46/1950ITAT SC
3 Judges
EASTERN INVESTMENTS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 89/1950ITAT SC
4 Judges
RAMJILAL vs INCOME-TAX OFFICER, MOHINDARGARH
WRIT TO PETITION (CIVIL)... No. 135/1950ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs GAPPUMAL KANHAIYA LAL
- 0ITAT SC
