Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
MESSRS MEHTA PARIKH & CO. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 81/1954ITAT SC
3 Judges
RAVULA SUBBA RAO AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 56/1954ITAT SC
3 Judges
MADAN GOPAL BAGLA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 6/1954ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS vs THE SOUTH INDIA PICTURES LTD., KARAIKUDI.
CIVIL APPEAL No. 32/1954ITAT SC
3 Judges
MESSRS MELA RAM & SONS vs THE COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 17/1954ITAT SC
3 Judges
DULICHAND LAKSHMINARAYAN vs THE COMMISSIONER OF INCOME-TAX, NAGPUR.
CIVIL APPEAL No. 195/1955ITAT SC
3 Judges
FIRM OF BHAGAT RAM MOHANLAL vs THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADESH, NAGPUR AND ANOTHER.
CIVIL APPEAL No. 139/1953ITAT SC
3 Judges
MESSRS PRATAPMAL LUXMICHAND vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH.
CIVIL APPEAL No. 199/1955ITAT SC
3 Judges
M.CT.MUTHIAH & 2 OTHERS vs THE COMMISSIONER OF INCOME-TAX, MADRAS &, ANOTHER
WRIT PETITION (CIVIL) No. 646/1954ITAT SC
5 Judges
MESSRS CHATTURAM HORILRAM LTD. vs COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 38/1954ITAT SC
3 Judges
ASSAM BENGAL CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
CIVIL APPEAL No. 162/1952ITAT SC
4 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs MYSORE CHROMITE LIMITED.
CIVIL APPEAL No. 117/1953ITAT SC
5 Judges
GENERAL FAMILY PENSION FUND vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 144/1953ITAT SC
5 Judges
DHAKESWARI COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 217/1953ITAT SC
5 Judges
BACHA F. GUZDAR vs COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 104/1953ITAT SC
5 Judges
INDIA UNITED MILLS LTD vs COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 160/1953ITAT SC
5 Judges
NARAIN SWADESHI WEAVING MILLS vs THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 145/1953ITAT SC
5 Judges
E. D. SASSOON AND COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 3/1953ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY SOUTH BA,Y BOMBAY vs MESSRS OGALE GLASS WORKS LTD OGALE WADL
CIVIL APPEAL No. 19/1953ITAT SC
3 Judges
THE LIQUIDATORS OF PURSA LIMITED vs COMMISSIONER OF INCOME-TAX, BIHAR.
CIVIL APPEAL No. 33/1953ITAT SC
4 Judges
K.S. RASHID AND SON vs THE INCOME TAX INVESTIGATION COMMISSION, ETC.
CIVIL APPEAL No. 118/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY CITY vs MESSRS. BHOGILAL LAHERCHAND INCLUDING BATLIBOI & CO., BOMBAY
CIVIL APPEAL No. 160/1950ITAT SC
4 Judges
D.R.MADHAVAKRISHNAIAH vs THE INCOME-TAX OFFICER, BANGALORE.
CIVIL APPEAL No. 209/1953ITAT SC
5 Judges
ANGLO-FRENCH TEXTILE CO. LTD vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 11/1952ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs ROYAL WESTERN INDIA TURF CLUB LTD.
CIVIL APPEAL No. 165/1951ITAT SC
5 Judges
KSHETR.A MOHAN-SANNYASI. CHARAN SADHUKHAN vs COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL.
CIVIL APPEAL No. 173/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. R. M. T. T. THIAGARAJA CHETTY & CO.
CIVIL APPEAL No. 131/1952ITAT SC
5 Judges
CHAINRUP SAMPATRAM vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 142/1952ITAT SC
5 Judges
SIR KIKABHAI PREMCHAND vs COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY.
CIVIL APPEAL No. 144/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE CENTURY SPINNING AND MANUFACTURING CO. LTD.
CIVIL APPEAL No. 157/1952ITAT SC
5 Judges
