Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,469 total)

MESSRS. DHANDHANIA KEDIA & CO. vs THE COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 433/1957ITAT SC

3 Judges

17/10/1958

Y. NARAYANA CHETTY & ANOTHER vs THE INCOME-TAX OFFICER, NELLORE AND OTHERS

CIVIL APPEAL No. 317/1957ITAT SC

3 Judges

15/10/1958

THE COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA vs SRI RAMAKRISHNA DEO

CIVIL APPEAL No. 426/1957ITAT SC

3 Judges

14/10/1958

RAJPUTANA AGENCIES LTD. vs COMMISSIONER OF I. T., BOMBAY

CIVIL APPEAL No. 91/1957ITAT SC

3 Judges

9/10/1958

COMMISSIONER OF INCOME-TAX, NAGPUR vs RAI BAHADUR JAIRAM VALJI AND OTHERS

CIVIL APPEAL No. 109/1954ITAT SC

3 Judges

7/10/1958

P. KRISHNA MENON vs THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE

CIVIL APPEAL No. 401/1958ITAT SC

3 Judges

7/10/1958

THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs MESSRS. VYAS & DOTIWALA

CIVIL APPEAL No. 222/1956ITAT SC

3 Judges

3/10/1958

SMT. INDERMANI JATIA vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW

CIVIL APPEAL No. 278/1956ITAT SC

3 Judges

3/10/1958

THE COMMISSIONER OF INCOME-TAX, NELHI vs THE DELHI FLOUR MILLS CO., LTD., DELHI

CIVIL APPEAL No. 211/1955ITAT SC

3 Judges

3/10/1958

MAHARAJ KUMAR KAMAL SINGH vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA

CIVIL APPEAL No. 297/1955ITAT SC

3 Judges

1/10/1958

MAZAGAON DOCK LTD. vs THE COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX

CIVIL APPEAL No. 381/1956ITAT SC

3 Judges

12/5/1958

THE INCOME-TAX OFFICER, BANGALORE vs K. N. GURUSWAMY

CIVIL APPEAL No. 165/1956ITAT SC

5 Judges

28/4/1958

COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. AMRITLAL BHOGILAL & CO.

CIVIL APPEAL No. 128/1955ITAT SC

3 Judges

28/4/1958

M. K. VENKATACHALAM, I. T. O. AND ANOTHER vs BOMBAY DYEING AND MFG. CO., LTD.

CIVIL APPEAL No. 122/1956ITAT SC

3 Judges

28/4/1958

A.N. LAKSHMANA SHENOY vs THE INCOME TAX OFFICER, ERNAKULAM & ANOTHER

CIVIL APPEAL No. 143/1954ITAT SC

5 Judges

28/4/1958

M/S. DALMIA DADRI CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 230/1954ITAT SC

5 Judges

28/4/1958

BADRIDAS DAGA vs THE COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 149/1956ITAT SC

3 Judges

25/4/1958

THE ERIN ESTATE, GALAH, CEYLON vs THE COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 255/1953ITAT SC

3 Judges

22/4/1958

THE COMMISSIONER OF INCOME-TAX vs M/S. MCMILLAN & CO.

CIVIL APPEAL No. 29/1955ITAT SC

3 Judges

16/10/1957

THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs RAJA BENOY KUMAR SARAS ROY

CIVIL APPEAL No. 165/1954ITAT SC

3 Judges

23/5/1957

THE UNITED COMMERCIAL BANK LTD., CALCUTTA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 161/1954ITAT SC

3 Judges

23/5/1957

THE ORIENTAL INVESTMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 153/1954ITAT SC

3 Judges

22/5/1957

J. K. TRUST, BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY

CIVIL APPEAL No. 246/1954ITAT SC

3 Judges

22/5/1957

THE COMMISSIONER OF INCOME-TAX vs THE PATIALA CEMENT CO. LTD.

CIVIL APPEAL No. 118/1955ITAT SC

3 Judges

17/5/1957

THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs SODRA DEVI

CIVIL APPEAL No. 322/1955ITAT SC

3 Judges

17/5/1957

F. N. ROY vs COLLECTOR OF CUSTOMS, CALCUTTA.

WRIT PETITION (CIVIL) No. 438/1955ITAT SC

5 Judges

16/5/1957

COMMISSIONER OF INCOME-TAX, BOMBAY vs THE PROVIDENT INVESTMENT CO., LTD.

CIVIL APPEAL No. 179/1954ITAT SC

3 Judges

15/5/1957

THE MEMBER FOR THE BOARD OF AGRICULTURAL INCOME-TAX, ASSAM vs SMT. SINDHURANI CHAUDHURANI

CIVIL APPEAL No. 162/1955ITAT SC

4 Judges

24/4/1957

THE COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL vs THE RUBY GENERAL INSURANCE CO., LTD.

CIVIL APPEAL No. 12/1955ITAT SC

3 Judges

24/4/1957

MEENAKSHI MILLS, MADURAI vs THE COMMISSIONER OF INCOME-TAX, MADRAS.

CIVIL APPEAL No. 124/1954ITAT SC

3 Judges

26/9/1956