Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,374 total)

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs H. HIRJEE

CIVIL APPEAL No. 75/1952ITAT SC

4 Judges

17/4/1953

KESHAV MILLS LTD vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 151/1951ITAT SC

4 Judges

30/1/1953

K. M. S. LAKSHMANIER AND SONS vs COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS

CIVIL APPEAL No. 71/1952ITAT SC

5 Judges

23/1/1953

TURNER MORRISON & CO. LTD vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 41/1952ITAT SC

4 Judges

16/1/1953

COMMISSIONER OF INCOME-TAX; MADRAS vs MTT. AR. S. AR. ARUNACHALAM CHETTIAR

CIVIL APPEAL No. 10/1952ITAT SC

3 Judges

22/12/1952

ANGLO-FRENCH TEXTILE CO., LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS.

CIVIL APPEAL No. 13/1952ITAT SC

4 Judges

22/12/1952

ANGLO-FRENCH TEXTILE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 12/1952ITAT SC

4 Judges

22/12/1952

COMMISSIONER OF INCOME-TAX, MADRAS vs K. SRINIVASAN AND K. GOIALAN

CIVIL APPEAL No. 9/1952ITAT SC

3 Judges

22/12/1952

RAGHUVANSHI MILLS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY

CIVIL APPEAL No. 55/1950ITAT SC

4 Judges

3/11/1952

COMMISSIONER OF INCOME TAX, BOMBAY vs FINLAY MILLS LTD.

CIVIL APPEAL No. 103/1950ITAT SC

3 Judges

1/10/1951

COMMISSIONER OF EXCESS PROFIT TAX BOMBAY CITY vs SRI LAKSHMI SILK MILLS LTD.

CIVIL APPEAL No. 46/1950ITAT SC

3 Judges

18/9/1951

EASTERN INVESTMENTS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 89/1950ITAT SC

4 Judges

4/5/1951

RAMJILAL vs INCOME-TAX OFFICER, MOHINDARGARH

WRIT TO PETITION (CIVIL)... No. 135/1950ITAT SC

5 Judges

12/1/1951

COMMISSIONER OF INCOME-TAX, U.P. vs GAPPUMAL KANHAIYA LAL

- 0ITAT SC
26/5/1950