Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
DULICHAND LAKSHMINARAYAN vs THE COMMISSIONER OF INCOME-TAX, NAGPUR.
CIVIL APPEAL No. 195/1955ITAT SC
3 Judges
FIRM OF BHAGAT RAM MOHANLAL vs THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADESH, NAGPUR AND ANOTHER.
CIVIL APPEAL No. 139/1953ITAT SC
3 Judges
MESSRS PRATAPMAL LUXMICHAND vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH.
CIVIL APPEAL No. 199/1955ITAT SC
3 Judges
M.CT.MUTHIAH & 2 OTHERS vs THE COMMISSIONER OF INCOME-TAX, MADRAS &, ANOTHER
WRIT PETITION (CIVIL) No. 646/1954ITAT SC
5 Judges
MESSRS CHATTURAM HORILRAM LTD. vs COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 38/1954ITAT SC
3 Judges
ASSAM BENGAL CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
CIVIL APPEAL No. 162/1952ITAT SC
4 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs MYSORE CHROMITE LIMITED.
CIVIL APPEAL No. 117/1953ITAT SC
5 Judges
GENERAL FAMILY PENSION FUND vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 144/1953ITAT SC
5 Judges
DHAKESWARI COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 217/1953ITAT SC
5 Judges
BACHA F. GUZDAR vs COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 104/1953ITAT SC
5 Judges
INDIA UNITED MILLS LTD vs COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 160/1953ITAT SC
5 Judges
NARAIN SWADESHI WEAVING MILLS vs THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 145/1953ITAT SC
5 Judges
E. D. SASSOON AND COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 3/1953ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY SOUTH BA,Y BOMBAY vs MESSRS OGALE GLASS WORKS LTD OGALE WADL
CIVIL APPEAL No. 19/1953ITAT SC
3 Judges
THE LIQUIDATORS OF PURSA LIMITED vs COMMISSIONER OF INCOME-TAX, BIHAR.
CIVIL APPEAL No. 33/1953ITAT SC
4 Judges
K.S. RASHID AND SON vs THE INCOME TAX INVESTIGATION COMMISSION, ETC.
CIVIL APPEAL No. 118/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY CITY vs MESSRS. BHOGILAL LAHERCHAND INCLUDING BATLIBOI & CO., BOMBAY
CIVIL APPEAL No. 160/1950ITAT SC
4 Judges
D.R.MADHAVAKRISHNAIAH vs THE INCOME-TAX OFFICER, BANGALORE.
CIVIL APPEAL No. 209/1953ITAT SC
5 Judges
ANGLO-FRENCH TEXTILE CO. LTD vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 11/1952ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs ROYAL WESTERN INDIA TURF CLUB LTD.
CIVIL APPEAL No. 165/1951ITAT SC
5 Judges
KSHETR.A MOHAN-SANNYASI. CHARAN SADHUKHAN vs COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL.
CIVIL APPEAL No. 173/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. R. M. T. T. THIAGARAJA CHETTY & CO.
CIVIL APPEAL No. 131/1952ITAT SC
5 Judges
CHAINRUP SAMPATRAM vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 142/1952ITAT SC
5 Judges
SIR KIKABHAI PREMCHAND vs COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY.
CIVIL APPEAL No. 144/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE CENTURY SPINNING AND MANUFACTURING CO. LTD.
CIVIL APPEAL No. 157/1952ITAT SC
5 Judges
ALLAHABAD BANK LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 161/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX. WEST BENGAL vs MESSRS .JEEWANLAL LTD.
CIVIL APPEAL No. 78/1952ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs A. W. FIGG}ES & CO., AND OTHERS.
CIVIL APPEAL No. 77/1952ITAT SC
3 Judges
SARDAR INDRA SINGH AND SONS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 40/1952ITAT SC
5 Judges
SOHAN PATHAK AND SONS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 47/1952ITAT SC
5 Judges
