Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
P. KRISHNA MENON vs THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE
CIVIL APPEAL No. 401/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs MESSRS. VYAS & DOTIWALA
CIVIL APPEAL No. 222/1956ITAT SC
3 Judges
SMT. INDERMANI JATIA vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
CIVIL APPEAL No. 278/1956ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, NELHI vs THE DELHI FLOUR MILLS CO., LTD., DELHI
CIVIL APPEAL No. 211/1955ITAT SC
3 Judges
MAHARAJ KUMAR KAMAL SINGH vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 297/1955ITAT SC
3 Judges
MAZAGAON DOCK LTD. vs THE COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX
CIVIL APPEAL No. 381/1956ITAT SC
3 Judges
THE INCOME-TAX OFFICER, BANGALORE vs K. N. GURUSWAMY
CIVIL APPEAL No. 165/1956ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. AMRITLAL BHOGILAL & CO.
CIVIL APPEAL No. 128/1955ITAT SC
3 Judges
M. K. VENKATACHALAM, I. T. O. AND ANOTHER vs BOMBAY DYEING AND MFG. CO., LTD.
CIVIL APPEAL No. 122/1956ITAT SC
3 Judges
A.N. LAKSHMANA SHENOY vs THE INCOME TAX OFFICER, ERNAKULAM & ANOTHER
CIVIL APPEAL No. 143/1954ITAT SC
5 Judges
M/S. DALMIA DADRI CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 230/1954ITAT SC
5 Judges
BADRIDAS DAGA vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 149/1956ITAT SC
3 Judges
THE ERIN ESTATE, GALAH, CEYLON vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 255/1953ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX vs M/S. MCMILLAN & CO.
CIVIL APPEAL No. 29/1955ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs RAJA BENOY KUMAR SARAS ROY
CIVIL APPEAL No. 165/1954ITAT SC
3 Judges
THE UNITED COMMERCIAL BANK LTD., CALCUTTA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 161/1954ITAT SC
3 Judges
THE ORIENTAL INVESTMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 153/1954ITAT SC
3 Judges
J. K. TRUST, BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY
CIVIL APPEAL No. 246/1954ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX vs THE PATIALA CEMENT CO. LTD.
CIVIL APPEAL No. 118/1955ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs SODRA DEVI
CIVIL APPEAL No. 322/1955ITAT SC
3 Judges
F. N. ROY vs COLLECTOR OF CUSTOMS, CALCUTTA.
WRIT PETITION (CIVIL) No. 438/1955ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs THE PROVIDENT INVESTMENT CO., LTD.
CIVIL APPEAL No. 179/1954ITAT SC
3 Judges
THE MEMBER FOR THE BOARD OF AGRICULTURAL INCOME-TAX, ASSAM vs SMT. SINDHURANI CHAUDHURANI
CIVIL APPEAL No. 162/1955ITAT SC
4 Judges
THE COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL vs THE RUBY GENERAL INSURANCE CO., LTD.
CIVIL APPEAL No. 12/1955ITAT SC
3 Judges
MEENAKSHI MILLS, MADURAI vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 124/1954ITAT SC
3 Judges
MESSRS MEHTA PARIKH & CO. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 81/1954ITAT SC
3 Judges
RAVULA SUBBA RAO AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 56/1954ITAT SC
3 Judges
MADAN GOPAL BAGLA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 6/1954ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS vs THE SOUTH INDIA PICTURES LTD., KARAIKUDI.
CIVIL APPEAL No. 32/1954ITAT SC
3 Judges
MESSRS MELA RAM & SONS vs THE COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 17/1954ITAT SC
3 Judges
