Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,374 total)

COMMISSIONER OF INCOME-TAX, DELHI vs MESSRS. P. M. RATHOD & CO.

CIVIL APPEAL No. 373/1957ITAT SC

3 Judges

20/5/1959

THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs KALU BABU LAL CHAND

CIVIL APPEAL No. 431/1957ITAT SC

3 Judges

15/5/1959

MESSRS. LALCHAND BHAGAT AMBICAL RAM vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA

CIVIL APPEAL No. 679/1957ITAT SC

3 Judges

14/5/1959

THE NEW JEHANGIR VAKIL MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA.

CIVIL APPEAL No. 50/1957ITAT SC

3 Judges

12/5/1959

MESSRS. CALCUTTA COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 213/1955ITAT SC

3 Judges

12/5/1959

SHRI JAGDISH MILLS LTD. vs THE COMMISSIONEB OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA, AHMEDABAD

CIVIL APPEAL No. 681/1957ITAT SC

3 Judges

12/5/1959

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs RANCHHODDAS KARSONDAS, BOMBAY

CIVIL APPEAL No. 281/1955ITAT SC

3 Judges

8/5/1959

COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA vs M/S. PATNEY & CO.

CIVIL APPEAL No. 326/1957ITAT SC

3 Judges

5/5/1959

INDIAN MOLASSES CO. (PRIVATE) LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.

CIVIL APPEAL No. 395/1957ITAT SC

3 Judges

5/5/1959

THE TRUSTEES OF THE CHARLTY FUND, ESPLANADE ROAD, FORT, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 396/1957ITAT SC

3 Judges

5/5/1959

SAROJ KUMAR MAZUMDAR vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA.

CIVIL APPEAL No. 347/1955ITAT SC

3 Judges

4/5/1959

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CALCUTTA NATIONAL BANK LIMITED (IN LIQUIDATION)

CIVIL APPEAL No. 4/1956ITAT SC

3 Judges

20/4/1959

MESSRS. R. C. MITTER & SONS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 85/1957ITAT SC

3 Judges

15/4/1959

M/S. MAHARANA MILLS (PRIVATE) LTD. vs THE INCOME-TAX OFFICER, PORBANDAR

CIVIL APPEAL No. 39/1959ITAT SC

3 Judges

14/4/1959

THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.

CIVIL APPEAL No. 204/1958ITAT SC

3 Judges

26/3/1959

MESSRS. HOWRAH TRADING CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 65/1956ITAT SC

3 Judges

26/3/1959

THE COMMISSIONER OF INCOME-TAX, HYDERABAD-DECCAN vs MESSRS. VAZIR SULTAN & SONS

CIVIL APPEAL No. 340/1957ITAT SC

3 Judges

20/3/1959

MCGREGOR & BALFOUR LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 265/1956ITAT SC

3 Judges

16/3/1959

RAI BAHADUR SETH TEOMAL vs THE COMMISSIONER OF INCOME TAX AND THE COMMISSIONER OF EXCESS PROFITS TAX

CIVIL APPEAL No. 384/1957ITAT SC

3 Judges

2/3/1959

THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE vs THE INDO MERCANTILE BANK, LIMILED

CIVIL APPEAL No. 259/1958ITAT SC

3 Judges

23/2/1959

G. VEKKATASWAMI NAIDU & CO. vs THE COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 709/1957ITAT SC

3 Judges

24/11/1958

PUNJAB DISTILLING INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, SIMLA

CIVIL APPEAL No. 119/1955ITAT SC

3 Judges

24/11/1958

BASHESHAR NATH vs THE COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN & ANOTHER.

CIVIL APPEAL No. 208/1958ITAT SC

5 Judges

19/11/1958

M/S. LAKSHMICHAND BAIJNATH vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 271/1955ITAT SC

3 Judges

13/11/1958

COMMISSIONER OF INCOME-TAX, DELHI vs S. TEJA SINGH

CIVIL APPEAL No. 122/1957ITAT SC

3 Judges

5/11/1958

MESSRS. DHANDHANIA KEDIA & CO. vs THE COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 433/1957ITAT SC

3 Judges

17/10/1958

Y. NARAYANA CHETTY & ANOTHER vs THE INCOME-TAX OFFICER, NELLORE AND OTHERS

CIVIL APPEAL No. 317/1957ITAT SC

3 Judges

15/10/1958

THE COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA vs SRI RAMAKRISHNA DEO

CIVIL APPEAL No. 426/1957ITAT SC

3 Judges

14/10/1958

RAJPUTANA AGENCIES LTD. vs COMMISSIONER OF I. T., BOMBAY

CIVIL APPEAL No. 91/1957ITAT SC

3 Judges

9/10/1958

COMMISSIONER OF INCOME-TAX, NAGPUR vs RAI BAHADUR JAIRAM VALJI AND OTHERS

CIVIL APPEAL No. 109/1954ITAT SC

3 Judges

7/10/1958