Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
E. M. MUTHAPPA CHETTIAR vs THE INCOME-TAX OFFICER SPECIAL CIRCLE, COIMBATORE
CIVIL APPEAL No. 107/1956ITAT SC
5 Judges
SARDAR BALDEV SINGH vs COMMISSIONER OF INCOME-TAX, DELHI & AJMER
CIVIL APPEAL No. 317/1955ITAT SC
5 Judges
BHOPAL SUGAR INDUSTRIES LTD. vs THE INCOME-TAX OFFICER, BHOPAL
CIVIL APPEAL No. 407/1956ITAT SC
5 Judges
R. S. A. C. KASI IYER vs THE COMMISSIONER OF INCOME TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE
CIVIL APPEAL No. 304/1956ITAT SC
5 Judges
M/S. ZORASTER AND CO. vs THE COMMISSIONER OF INCOME TAX, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT (NOW) MADHYA PRADESH
CIVIL APPEAL No. 30/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs S. K. F. BALL BEARING CO., LTD.
CIVIL APPEAL No. 9/1958ITAT SC
3 Judges
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. vs COMMISSIONER OF INCOME-TAX, SHIMLA
CIVIL APPEAL No. 238/1955ITAT SC
3 Judges
THE COMMISSLBNER OF INCOME-TAX, PUNJAB vs SHRI THAKUR DAS BHARGAVA, ADVOCATE, HISSAR.
CIVIL APPEAL No. 236/1955ITAT SC
3 Judges
M/S. GUDUTHUR BROS. vs THE INCOME TAX OFFICER , SPECIAL CIRCLE, BANGALORE
CIVIL APPEAL No. 261/1958ITAT SC
3 Judges
THE COMMISSIONER 0]' INCOME TAX, BOMBAY CITY I, BOMBAY vs M/S. NARSEE NAGSEE AND CO., BOMBAY.
CIVIL APPEAL No. 319/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, BOMBAY vs THE ELPHINSTONE SPINNING AND WEAVING MILLS LTD.
CIVIL APPEAL No. 427/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE KHATAU MAKANJI SPINNING AND WEAVING CO. LTD., BOMBAY.
CIVIL APPEAL No. 303/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE JALGAON ELECTRICITY SUPPLY CO., LTD.
CIVIL APPEAL No. 477/1957ITAT SC
3 Judges
THE COTTON AGENTS LTD., BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 100/1959ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, AHMEDABAD· vs KARAMCHAND PREMCHAND LTD., AHMEDABAD
CIVIL APPEAL No. 307/1958ITAT SC
3 Judges
PINGLE INDUSTRIES LTD., SECUNDERABAD vs COMMISSIONER OF INCOME TAX, HYDERABAD
CIVIL APPEAL No. 190/1955ITAT SC
3 Judges
M/S. PIYARE LAL ADISHWAR LAL vs THE COMMISSIONER OF INCOME-TAX, DELHI.
CIVIL APPEAL No. 123/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY vs NANDLAL GANDALAL.
CIVIL APPEAL No. 788/1957ITAT SC
3 Judges
SHOORJI VALLABHDAS & CO., BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 305/1955ITAT SC
3 Judges
QAMAR SHAFFI TYABJI vs THE COI\LI\JLSSLONER, EXCESS PROFITS TAX, HYDERABAD
CIVIL APPEAL No. 324/1957ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs SMT. INDIRA BALKRISHNA
CIVIL APPEAL No. 249/1958ITAT SC
3 Judges
MRS. KUSUMBEN D. MAHADEVIA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 507/1957ITAT SC
3 Judges
CHARANDAS HARIDAS AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH, SAURASHTRA AND AHMEDABAD & ANOTHER
CIVIL APPEAL No. 108/1957ITAT SC
3 Judges
JAMES ANDERSON, ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY GANNON, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 335/1956ITAT SC
3 Judges
THE BIHAR STATE CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 228/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH & OTHERS. vs M/S. HARIVALLABHDAS KALIDAS AND CO.,
CIVIL APPEAL No. 145/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs CHANDULAL KESHAVLAL & CO., PETLAD
CIVIL APPEAL No. 167/1958ITAT SC
3 Judges
S. N. NAMASIVAYAM CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 218/1955ITAT SC
2 Judges
M/S. BHOR INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY· CITY I.
CIVIL APPEAL No. 158/1960ITAT SC
3 Judges
MESSRS. GODREJ & COMPANY, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 183/1956ITAT SC
3 Judges
