Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. ABDULLABHAI ABDULKADAR
CIVIL APPEAL No. 312/1959ITAT SC
3 Judges
M/S. RAMNARAIN SONS (PR.) LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 698/1957ITAT SC
3 Judges
ESTHURI ASW ATHIAH vs THE INCOME-TAX OFFICER, MYSORE STATE
CIVIL APPEAL No. 200/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. DWARKADAS KHETAN & CO.
CIVIL APPEAL No. 328/1959ITAT SC
3 Judges
M/S. S. C. CAMBATTA & CO. PRIVATE LTD., vs THE COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY
CIVIL APPEAL No. 776/1957ITAT SC
3 Judges
DELHI STOCK EXCHANGE ASSOCIATION LTD. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 187/1960ITAT SC
3 Judges
MAHARAJA CHINTAMANI SARAN NATH SAR DEO vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 424/1957ITAT SC
3 Judges
C. A. ABRAHAM, UPPOOTTIL, KOTTAYAM vs THE INCOME-TAX OFFICER, KOTTAYAM AND ANOTHER
CIVIL APPEAL No. 517/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA vs MAHARAJA PRATAPSINGH BAHADUR OF GIDHAUR
CIVIL APPEAL No. 650/1957ITAT SC
3 Judges
MAHESH ANANTRAI PATTANI AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH,AHMEDABAD
CIVIL APPEAL No. 232/1960ITAT SC
3 Judges
THE COMMISSIONER OE' INCOME-TAX, WEST BENGAL vs ROYAL CALCUTTA TURF CLUB
CIVIL APPEAL No. 419/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHRI SITALDAS TIRATHDAS
CIVIL APPEAL No. 528/1959ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I vs M/S. JAGANNATH KISSONLAL, BOMBAY
CIVIL APPEAL No. 358/1958ITAT SC
3 Judges
M/S. HAJI AZIZ AND ABDUL SHAKOOR BROS. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II
CIVIL APPEAL No. 110/1957ITAT SC
3 Judges
SRISH CHANDRA SEN (DECEASED) AND OTHERS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 405/1957ITAT SC
3 Judges
KANTILAL MANILAL AND ORS. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 364/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY vs BIPINCHANDRA MAGANLAL AND CO. LTD., BOMBAY
CIVIL APPEAL No. 761/1957ITAT SC
3 Judges
SETABGUNJ SUGAR MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA.
CIVIL APPEAL No. 143/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, HYDERABAD vs DEWAN BAHADUR RAMGOPAL MILLS LTD.
CIVIL APPEAL No. 5/1959ITAT SC
5 Judges
CALCUTTA DISCOUNT COMPANY LIMITED vs INCOME-TAX OFFICER, COMPANIES DISTRICT, I AND ANOTHER.
CIVIL APPEAL No. 197/1954ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CIRCLE II vs THE NATIONAL SYNDICATE, BOMBAY.
CIVIL APPEAL No. 280/1959ITAT SC
3 Judges
COMMISSIONER OF SALES TAX, UTTAR PRADESH vs THE MODI SUGAR MILLS LTD.
CIVIL APPEAL No. 443/1957ITAT SC
5 Judges
TOBACCO MANUFACTURERS (INDIA) LTD. vs THE COMMISSIONER OF SALES-TAX, BIHAR, PATNA.
CIVIL APPEAL No. 202/1958ITAT SC
5 Judges
MAHARAJADHIRAJA SIR KAMESHWAR SINGH vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 357/1958ITAT SC
2 Judges
PANNALAL NANDLAL BHANDARI vs THE COMMISSIONEE OF INCOME-TAX, BOMBAY CITY, BOMBAY.
CIVIL APPEAL No. 408/1957ITAT SC
3 Judges
NATHMAL TOLARAM vs SUPERINTENDENT OF TAXES, DHUBRI AND ANOTHER.
CIVIL APPEAL No. 196/1958ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH & BHOPAL, NAGPUR vs BHOPAL TEXTILES LTD., BHOPAL.
CIVIL APPEAL No. 755/1957ITAT SC
3 Judges
L. HAZARI MAL KUTHIALA vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, AMBALA CANTT.
CIVIL APPEAL No. 135/1958ITAT SC
5 Judges
BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO. OF INDIA LTD., AND ANOTHER vs THE COMMERCIAL TAX OFFICER AND OTHERS (AND CONNECTED APPEAL)
CIVIL APPEAL No. 751/1957ITAT SC
5 Judges
HOMI JEHANGIR GHEESTA vs THE COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 24/1958ITAT SC
3 Judges
