Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,374 total)

RANJIT SINGH vs THE COMMISSIONER OF INCOME-TAX, U. P. AND OTHERS

WRIT PETITION (CIVIL) No. 85/1959ITAT SC

5 Judges

14/4/1961

M/S. RAJPUTANA TEXTILES (AGENCIES) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY

CIVIL APPEAL No. 282/1955ITAT SC

5 Judges

12/4/1961

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE SCINDIA STEAM NAVIGATION CO. LTD.

CIVIL APPEAL No. 501/1957ITAT SC

5 Judges

6/4/1961

ABDULLABHAI M. BHAGAT, ETC. vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, MADRAS

WRIT PETITION (CIVIL) No. 140/1959ITAT SC

5 Judges

22/3/1961

SENAIRAM DOONGARMALL vs COMMISSIONER OF INCOME-TAX, ASSAM

CIVIL APPEAL No. 535/1958ITAT SC

3 Judges

13/3/1961

N. T. PATEL AND COMPANY vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 424/1960ITAT SC

3 Judges

13/3/1961

THE COMMISSIONER OF EXCESS PROFITS TAX, HYDERABAD vs M/S. S. R. V. G. PRESS COMPANY, KURNOOL

CIVIL APPEAL No. 270/1960ITAT SC

2 Judges

10/3/1961

THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SETH KHUSHAL CHAND DAGA

CIVIL APPEAL No. 148/1960ITAT SC

3 Judges

7/3/1961

THE COMMISSIONER OF INCOME-TAX, POONA vs BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP

CIVIL APPEAL No. 41/1960ITAT SC

3 Judges

6/3/1961

A. vs VENKATESWARAN, COLLECTOR OF CUSTOMS, BOMBAY versus RAMCHAND SOBHRAJ WADHWANI AND ANOTHER

CIVIL APPEAL No. 388/1956ITAT SC

5 Judges

4/3/1961

DONALD MIRANDA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II

CIVIL APPEAL No. 173/1960ITAT SC

3 Judges

1/3/1961

COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs M/S. BHIKAJI DADABHAI & CO.

CIVIL APPEAL No. 434/1960ITAT SC

3 Judges

22/2/1961

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. FILMISTAN LTD.

CIVIL APPEAL No. 451/1960ITAT SC

3 Judges

21/2/1961

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs DHARAMDAS HARGOVINDAS.

CIVIL APPEAL No. 240/1955ITAT SC

3 Judges

3/2/1961

MOHAMED NOORULLAH, REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHD. OOMER SAHIB vs THE COMMISSIONER OF INCOME-TAX, MADRAS.

CIVIL APPEAL No. 303/1960ITAT SC

3 Judges

18/1/1961

NATIONAL CEMENT MINES INDUSTRIES, LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 84/1958ITAT SC

3 Judges

17/1/1961

K. A. RAMACHAR AND ANOTHER vs COMMLSSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 142/1960ITAT SC

3 Judges

10/1/1961

THE FIRST NATIONAL CITY BANK vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY.

CIVIL APPEAL No. 315/1958ITAT SC

3 Judges

6/1/1961

TULSIDAS KILACHAND vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I.

CIVIL APPEAL No. 134/1959ITAT SC

3 Judges

3/1/1961

RAJA BAHADUR VISHESHWARA SINGH AND OTHEHS. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA

CIVIL APPEAL No. 137/1958ITAT SC

3 Judges

15/12/1960

THE COMMISSIONER OF AGRICULTURAL INCOME-TAX vs THE CALVARY MOUNT ESTATES (PRIVATE)

CIVIL APPEAL No. 145/1960ITAT SC

3 Judges

15/12/1960

THE TRAVANCORE RUBBER AND TEA CO., LTD. vs THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA

CIVIL APPEAL No. 290/1959ITAT SC

3 Judges

15/12/1960

R. G. S. NAIDU AND CO. vs COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX, MADRAS

CIVIL APPEAL No. 181/1960ITAT SC

3 Judges

14/12/1960

THE INCOME-TAX OFFICER, ALWAYE vs THE ASOK TEXTILES LTD., ALWAYE

CIVIL APPEAL No. 311/1959ITAT SC

3 Judges

13/12/1960

SETH JAMNADAS DAGA AND OTHERS vs COMMISSIONER OF TNCOME-TAX, SOUTH BOMBAY

CIVIL APPEAL No. 516/1959ITAT SC

3 Judges

12/12/1960

THE COMMISSIONER OF EXCESS PROFITS TAX, MADRAS vs N. M. RAYALOO IYER & SONS.

CIVIL APPEAL No. 494/1958ITAT SC

3 Judges

8/12/1960

PROVAT KUMAR MITTER vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 366/1959ITAT SC

3 Judges

8/12/1960

SHREE CHANGDEO SUGAR MILLS, LTD. vs THE COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 380/1957ITAT SC

3 Judges

7/12/1960

RAGHUVANSHI MILLS, LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 30/1957ITAT SC

3 Judges

7/12/1960

HOSHIARPUR ELECTRIC SUPPLY CO. vs COMMISSIONER OF INCOME TAX, SIMLA

CIVIL APPEAL No. 328/1960ITAT SC

3 Judges

6/12/1960