Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
KISHINCHAND CHELLARAM vs COMMISSIONER OF INCOME-TAX CENTRAL BOMBAY
CIVIL APPEAL No. 462/1960ITAT SC
3 Judges
K. M. S. REDDY, COMMISSIONER OF INCOME. TAX, KERALA (COIMBATORE), ERNAKULAM vs THE WEST COAST CHEMICALS AND INDUSTRIES LTD. (IN LIQUIDATION), ALLEPPY
CIVIL APPEAL No. 286/1961ITAT SC
3 Judges
THE FAZILKA ELECTRIC SUPPLY CO. LTD . vs THE COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 183/1961ITAT SC
2 Judges
THE INCOME TAX OFFICER vs ARVIND N. MAFATLAL
CIVIL APPEAL No. 502/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs BAI SHIRINBAI K. KOOKA
CIVIL APPEAL No. 133/1958ITAT SC
7 Judges
M/S. SOORAJMULL NAGARMULL vs COMMISSIONER OF INCOME-TAX, CALCUTTA (AND CONNECTED APPEAL)
CIVIL APPEAL No. 238/1961ITAT SC
3 Judges
INDORE MALWA UNITED MILLS LTD vs THE COMMISSIONER OF INCOME-TAX(CENTRAL) BOMBAY
CIVIL APPEAL No. 149/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX vs SHAPOORJI PALLONJI MISTRY
CIVIL APPEAL No. 420/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY vs MANILAL DHANJI, BOMBAY
CIVIL APPEAL No. 323/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, DELHI AND RAJASTHAN vs M/S. NATIONAL FINANCE LTD.
CIVIL APPEAL No. 559/1960ITAT SC
3 Judges
THE INCOME TAX OFFICER. MADRAS vs S. K. HABIBULLAH, MADRAS
CIVIL APPEAL No. 557/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, MADRAS AND ANOTHER vs S. V. ANGIDI CHETTIAR
CIVIL APPEAL No. 6/1961ITAT SC
5 Judges
THE INCOME-TAX OFFICER CIRCLE II MADURA, AND ANOTHER vs M. R. VIDYASAGAR
CIVIL APPEAL No. 545/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME TAX KERALA vs HELEN RUBBER INDUSTRIES LTD .
CIVIL APPEAL No. 466/1960ITAT SC
5 Judges
P. vs RAGHAVA REDDI AND ANOTHER versus COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 325/1960ITAT SC
5 Judges
GORDON WOODROFFEE LEATHER MANUFACTURING CO. vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 62/1961ITAT SC
5 Judges
DHARAMVIR DHIR. vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 448/1959ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs K.T.M.T.M ABDUL KAYOOM
REVIEW PETITION (CIVIL) No. 16/1960ITAT SC
3 Judges
THE ADDITIONAL INCOME-TAX OFFICER, SALEM vs E.ALFRED
CIVIL APPEAL No. 282/1960ITAT SC
3 Judges
THE FIRST ADDITIONAL INCOME-TAX OFFICER, MYSORE vs H.N.S. IYENGAR
CIVIL APPEAL No. 60/1961ITAT SC
3 Judges
KARANPURA DEVELOPMENT CO., LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 376/1960ITAT SC
3 Judges
THE DOOARS TEA CO., LTD. vs COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 381/1960ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs PUTHIYA PONMANICHINTAKAM WAKF MANAGER P. P. AYESHA BI BI
CIVIL APPEAL No. 397/1960ITAT SC
3 Judges
CHANDRAKANT KRISHNARAO PRADHAN AND ANOTHER vs THE COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS
CIVIL APPEAL No. 80/1960ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs S. A. S. MARIMUTHU NADAR
CIVIL APPEAL No. 427/1960ITAT SC
3 Judges
BALAJI vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE
WRIT PETITION (CIVIL) No. 240/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHAKUNTALA AND TWO OTHERS ETC.
CIVIL APPEAL No. 125/1960ITAT SC
3 Judges
RAJAH S. vs JAGANNATH RAO versus COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 1661/1959ITAT SC
3 Judges
SHRI KANHAIYALAL LOHIA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 347/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX NEW DELHI vs M/S. CHUNI LAL MOONGA RAM
CIVIL APPEAL No. 39/1960ITAT SC
3 Judges
