Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
M/S. SITALI'UR SUGAR WORKS LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 350/1962ITAT SC
3 Judges
RAJA RAMESWARA RAO vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 420/1962ITAT SC
4 Judges
SMT. SRILEKHA BANERJEE AND OTHERS vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 486/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs C. M. KOTHARI, MADRAS (DEAD), AND AFTER HIM HIS LEGAL REPRESENTATIVE
CIVIL APPEAL No. 34/1962ITAT SC
3 Judges
V. D. TALWAR (DEAD) AND AFTER HIM HIS HEIRS vs THE COMMISSIONER OF INCOME- TAX, BIHAR
CIVIL APPEAL No. 673/1962ITAT SC
3 Judges
PHILIP JOHN PLASKET THOMAS vs COMMISSIONER OF INCOME TAX CALCUTT A
CIVIL APPEAL No. 352/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX vs SARDAR LAKHMIR SINGH
CIVIL APPEAL No. 214/1958ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY vs E. D. SHEPPARD
CIVIL APPEAL No. 527/1961ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs JANABHA MUHAMMAD HUSSAIN NACHIAR AMMAL
CIVIL APPEAL No. 509/1958ITAT SC
5 Judges
S. C. PRASHAR, INCOME-TAX OFFICER, MARKET WARD, BOMBAY AND ANOTHER vs VASANTSEN DWARKADAS AND OTHERS
CIVIL APPEAL No. 705/1957ITAT SC
5 Judges
P. H. DIVECHA AND ANOTHER vs COMMISSIONER OF INCOME-TAX, BOMBAY I
CIVIL APPEAL No. 332/1961ITAT SC
5 Judges
PURSHOTTAMDAS THAKURDAS vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 597/1961ITAT SC
5 Judges
A. vs THOMAS & CO. LTD. versus DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX
CIVIL APPEAL No. 628/1961ITAT SC
5 Judges
M/S NEW INDIA SUGAR MILLS LTD. vs COMMISSIONER OF SALES TAX, BIHAR
CIVIL APPEAL No. 237/1961ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs ROBERT J. SAS
CIVIL APPEAL No. 136/1962ITAT SC
5 Judges
INCOME-TAX OFFICER & ANOTHER, BOMBAY vs THE SIMPLEX MILLS LTD., BOMBAY
CIVIL APPEAL No. 165/1962ITAT SC
5 Judges
THE AHMEDABAD MFG. & CALICO PRINTING CO. LTD. vs S. C. MEHTA, INCOME-TAX OFFICER AND ANOTHER
CIVIL APPEAL No. 139/1962ITAT SC
5 Judges
THE PETLAD TURKEY RED DYE WORKS CO. LTD., PETLAD vs THE COMMISSIONER OF INCOME-TAX, BOMBAY, AHMEDABAD
CIVIL APPEAL No. 158/1962ITAT SC
5 Judges
A. vs THOMAS & CO., LTD., ALLEPPEY versus THE COMMISSIONER OF INCOME-TAX, (BANGALORE) KERALA
CIVIL APPEAL No. 214/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs AFCO (P) LTD., BOMBAY
CIVIL APPEAL No. 21/1962ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs AMARCHAND N. SHROFF, BY HIS HEIRS AND LEGAL REPRESENTATIVES
CIVIL APPEAL No. 15/1962ITAT SC
3 Judges
THE GURU ESTATE THROUGH DWARKADAS GURU AND OTHERS vs THE COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
CIVIL APPEAL No. 248/1962ITAT SC
3 Judges
THE COMMISSJONER OF INCOME-TAX, BOMBAY CITY II, BOMBAY vs M/S. JADAVJI NARSIDAS & CO.
CIVIL APPEAL No. 545/1961ITAT SC
3 Judges
M. CHOCKALINGAM & ANOTHER vs COMMISSIONER OF INCOME-TAX, MADRAS & ANOTHER
CIVIL APPEAL No. 37/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs JUBILEE MILLS LTD., BOMBAY
CIVIL APPEAL No. 599/1961ITAT SC
3 Judges
GURSAHAI SAIGAL vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 10/1962ITAT SC
3 Judges
KHANDIGE SHAM BHAT AND OTHERS vs THE AGRICULTURAL INCOME TAX OFFICER
WRIT PETITION (CIVIL) No. 103/1961ITAT SC
5 Judges
THE NATIONAL STEEL WORKS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 544/1961ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX vs THE MYSORE SUGAR CO., LTD.
CIVIL APPEAL No. 435/1961ITAT SC
4 Judges
COLLECTOR OF CUSTOMS, CALCUTTA vs EAST INDIA COMMERCIAL CO. LTD.
CIVIL APPEAL No. 383/1961ITAT SC
5 Judges
