Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR vs SWADESHI COTTON AND FLOUR MILLS
CIVIL APPEAL No. 587/1963ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS. vs A. KRISHNASWAMI MUDALIAR AND OTHERS
CIVIL APPEAL No. 250/1963ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, MADRAS vs A. GAJAPATHY NAIDU
CIVIL APPEAL No. 617/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs MALAYALAM PLANTATION LTD.
CIVIL APPEAL No. 384/1963ITAT SC
3 Judges
DR. SHAMLAL NARULA vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 503/1963ITAT SC
3 Judges
BHARAT FIRE AND GENERAL INSURANCE CO. LTD. NEW DELHI vs THE COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 613/1963ITAT SC
3 Judges
J. DALMIA vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 505/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs L. W. RUSSEL
CIVIL APPEAL No. 220/1963ITAT SC
3 Judges
BANARASI DEVI vs INCOME-TAX OFFICER, CALCUTTA
CIVIL APPEAL No. 142/1963ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA vs PUNJAB DISTILLING INDUSTRIES LTD.
CIVIL APPEAL No. 107/1963ITAT SC
3 Judges
MALAYALAM PLANTATIONS LTD. vs THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX
CIVIL APPEAL No. 678/1963ITAT SC
5 Judges
COMMISSIONER OF SALES TAX, U.P. vs BIJLI COTTON MILLS, HATHRAS
CIVIL APPEAL No. 546/1962ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BIHAR vs DALMIA INVESTMENT CO. LTD.
CIVIL APPEAL No. 780/1962ITAT SC
3 Judges
INCOME-TAX OFFICER, KOLAR AND ANOTHER vs SEGHU BUCHIAH SETTY
CIVIL APPEAL No. 221/1963ITAT SC
3 Judges
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION vs THE INCOME-TAX OFFICER AND ANR.
CIVIL APPEAL No. 475/1963ITAT SC
5 Judges
R. ABDUL QUADER AND CO. vs SALES TAX OFFICER, HYDERABAD
CIVIL APPEAL No. 760/1962ITAT SC
5 Judges
K.S.RASHID & SONS AND ANOTHER vs COMMISSIONER OF INCOME-TAX, U.P. AND OTHERS
CIVIL APPEAL No. 37/1963ITAT SC
5 Judges
K.C.THOMAS, FIRST INCOME-TAX OFFICER, BOMBAY vs VASANT HIRALAL SHAH & ORS.
CIVIL APPEAL No. 688/1962ITAT SC
5 Judges
INCOME-TAX OFFICER, A-WARD, SITAPUR vs MURLIDHAR BHAGWANDAS, LAKHIMPUR KHERI
CIVIL APPEAL No. 130/1962ITAT SC
5 Judges
SAIT NAGJEE PURUSHOTHAM AND CO. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 275/1963ITAT SC
3 Judges
LIFE INSURANCE CORPORATION LTD. vs COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN
CIVIL APPEAL No. 678/1962ITAT SC
3 Judges
SULTAN BROTHERS (P) LTD. vs COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 63/1961ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs JAMES ANDERSON
CIVIL APPEAL No. 128/1963ITAT SC
3 Judges
N.A. MALBARI AND BROS. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 878/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, HYDERABAD vs SRI RAJAREDDY MALLARAM
CIVIL APPEAL No. 290/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs INDIAN WOOLLEN TEXTILE MILLS
CIVIL APPEAL No. 96/1963ITAT SC
3 Judges
THE MAHALAXMI MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 599/1962ITAT SC
3 Judges
GHANSHYAM DAS vs REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, NAGPUR
CIVIL APPEAL No. 101/1961ITAT SC
5 Judges
IN RE. THE BILL TO AMEND S. 20 OF THB SEA CUSTOMS ACT, 1878, AND S. 3 OF THE CENTRAL EXCISES AND SALT ACT, 1944
SPECIAL REFERENCE CASE No. 1/1962ITAT SC
9 Judges
THE NEW JAHANGIR VAKIL MILLS CO., LTD. BHAVNAGAR vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH & SAURASHTRA, AHMEDABAD
CIVIL APPEAL No. 445/1962ITAT SC
3 Judges