Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
COMMISSIONER OF INCOME-TAX, NEW DELHI vs RAO THAKUR NARAYAN SINGH
CIVIL APPEAL No. 954/1963ITAT SC
3 Judges
NAVNITLAL C. JAVERI vs K. K. SEN, APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX, D RANGE, BOMBAY
CIVIL APPEAL No. 45/1964ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs S. RAMAN CHETTIAR
CIVIL APPEAL No. 1096/1963ITAT SC
3 Judges
PR. AL. M. M. ANNAMALAI CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 131/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs V. MR. P. FIRM, MUAR
CIVIL APPEAL No. 55/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs INDIAN BANK LTD.
CIVIL APPEAL No. 1095/1963ITAT SC
3 Judges
ASSOCIATED BANKING CORPORATION OF INDIA LTD vs COMMISSIONER OF INCOME-TAX, BOMBAY-1
CIVIL APPEAL No. 956/1963ITAT SC
3 Judges
BOMBAY STEAM NAVIGATION CO. (1953) PRIVATE LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1023/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs ASHOKBHAI CHIMANBHAI
CIVIL APPEAL No. 817/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs AJAX PRODUCTS LTD. THROUGH ITS LIQUIDATOR
CIVIL APPEAL No. 1098/1963ITAT SC
3 Judges
ADMINISTRATOR-GENERAL OF WEST BENGAL vs COMMISSIONER OF INCOME-TAX, CALCUITA
CIVIL APPEAL No. 168/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs R. D. AGGARWAL & COMPANY
CIVIL APPEAL No. 808/1963ITAT SC
3 Judges
M/S. MODI SPINNING & WEAVING MILLS CO., LTD. vs COMMISSIONER OF INCOME-TAX, PUNJAB & ANR.
CIVIL APPEAL No. 534/1964ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs ANDHRA CHAMBER OF COMMERCE
CIVIL APPEAL No. 941/1963ITAT SC
3 Judges
PANDHYAN INSURANCE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 816/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs NAINITAL BANK LTD.
CIVIL APPEAL No. 938/1963ITAT SC
3 Judges
PADMAVATI R. SARAIYA AND OTHERS vs COMMISSIONER OF INCOME-TAX BOMBAY CITY-1
CIVIL APPEAL No. 704/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX BOMBAY vs CHUGANDAS AND CO., BOMBAY
CIVIL APPEAL No. 685/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, NEW DELHI vs ANANT RAO B. KAMAT
CIVIL APPEAL No. 687/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs KUMBAKONAM MUTUAL BENEFIT FUND LTD.
CIVIL APPEAL No. 637/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs EXPRESS NEWSPAPERS LTD., MADRAS
CIVIL APPEAL No. 596/1963ITAT SC
3 Judges
KETTLEWELL BULLEN AND CO. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 226/1963ITAT SC
3 Judges
GILLANDERS ARBUTHNOT AND CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 825/1963ITAT SC
3 Judges
OMMISSIONER OF INCOME-TAX, U.P., LUCKNOW vs KANPUR COAL SYNDICATE
CIVIL APPEAL No. 673/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs SJVAKASI MATCH EXPORT COMPANY
CIVIL APPEAL No. 700/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX KERALA AND COIMBATORE vs KRISHNA WARRIAR
CIVIL APPEAL No. 606/1963ITAT SC
3 Judges
UNION OF INDIA AND OTHERS vs GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD. AND ANOTHER
CIVIL APPEAL No. 934/1963ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, PATNA vs RANI BHUWANESHWARI KUER
CIVIL APPEAL No. 620/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs THE AMRUTANJAN LTD., MADRAS
CIVIL APPEAL No. 521/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MIR MOHD. ALI, BUS OWNER, VELLORE
CIVIL APPEAL No. 145/1963ITAT SC
3 Judges
