Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,374 total)

SHAIK NAZIMA,KURNOOL vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 1266/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
23/10/2026

SHAIK NAZIMA,KURNOOL vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 1265/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
23/10/2026

LAKSHMI SIRISHA GARLAPATI,HYDERABAD vs ADIT(INT TAXN)-1, HYDERABAD

ITA 2388/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
23/10/2026

MECHINENI PROJECTS PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE - 3(3), HYDERABAD

ITA 2209/HYD/2025[2023-24]Status: DisposedITAT HyderabadAY 2023-24
23/10/2026

DCIT, CC-1(4),, KOLKATA vs PACEMAN SALES PROMOTION PVT LTD, KOLKATA

ITA 1642/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
23/10/2026

ROOP KISHORE AGARWAL,ETAWAH vs ITO, WARD-2(2)(5), ETAWAH

ITA 673/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
22/10/2026

STATE BANK OF INDIA,RBO ,FARRUKHABAD vs ITO(TDS), ALIGARH

ITA 667/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
22/10/2026

MALOOK CHAND COTTON AND OIL MILLS,ALIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX AGRA - 1, AGRA

ITA 487/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
22/10/2026

M/S DOUBLE TREE BY HILTON HOTEL,AGRA (A UNIT OF ARCHER HOSPITALITY PRIVATE LIMITED),AGRA vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) KANPUR, KANPUR

ITA 470/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
22/10/2026

HEMANT GOSWAMI,GWALIOR vs ITO WARD 2(1) GWALIOR, GWALIOR

ITA 426/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
22/10/2026

MOHAMMAD RAHISH,FIROZABAD vs ITO WARD 2(2)(2), FIROZABAD

ITA 413/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
22/10/2026

RAVI KUMAR KEDIA, RAIPUR,RAIPUR vs INCOME TAX OFFICER - 1(1), RAIPUR, RAIPUR

ITA 630/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
22/10/2026

MANISH CHANDULAL JOBANPUTRA,RAJKOT vs INCOME TAX OFFICER, RAJKOT

ITA 414/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
22/10/2026

SHARAD KESHRI,HIRA PANNA JEWELLERS vs PCIT(CENTRAL), PATNA

ITA 338/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
22/10/2026

RAJESH JAIN,KHANDWA vs ITO-1, KHANDWA, KHANDWA

ITA 1022/IND/2026[2023-24]Status: DisposedITAT IndoreAY 2023-24
22/10/2026

RAJKUMAR KHILWANI,BHOPAL vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 BHOPAL, BHOPAL

ITA 913/IND/2025[2009-10]Status: DisposedITAT IndoreAY 2009-10
22/10/2026

RAJKUMAR KHILWANI,,BHOPAL vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 2 VBHOPAL, BHOPAL

ITA 912/IND/2025[2013-14]Status: DisposedITAT IndoreAY 2013-14
22/10/2026

RAJKUMAR KHILWANI,BHOPAL vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 BHOPAL, BHOPAL

ITA 911/IND/2025[2014-15]Status: DisposedITAT IndoreAY 2014-15
22/10/2026

TRIMURTI ASSOCIATES ,UJJAIN vs INCOME TAX OFFICER, WARD- 1(1), UJJAIN

ITA 899/IND/2025[2009-10]Status: DisposedITAT IndoreAY 2009-10
22/10/2026

DEEPIKA,INDORE vs INCOME TAX OFFICER, INDORE

ITA 713/IND/2025[2011-12]Status: DisposedITAT IndoreAY 2011-12
22/10/2026

UTKRISHTHA SHIKSHA SAMITI INDORE,INDORE vs ACIT 1(1), INDORE, INDORE

ITA 438/IND/2025[2021-22]Status: DisposedITAT IndoreAY 2021-22
22/10/2026

MOHAMMAD AYUB,BHOPAL vs ASSISSTANT COMMISSIONER OF INCOME TAX ( CENTRAL) GWALIOR, BHOPAL

ITA 422/IND/2025[2021-22]Status: DisposedITAT IndoreAY 2021-22
22/10/2026

RAJLAXMI JEWELLERS,BHOPAL vs INCOME TAX OFFICER -1(4), BHOPAL

ITA 1101/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
22/10/2026

SANJAY GUPTA,INDORE vs INCOME TAX OFFICER 2(4), INDORE

ITA 906/IND/2024[2012-13]Status: DisposedITAT IndoreAY 2012-13
22/10/2026

AGRAWAL AGRO FARM,SHANWARA vs NFAC, AO, INDORE

ITA 767/IND/2024[2018-19]Status: DisposedITAT IndoreAY 2018-19
22/10/2026

ASHOK KUMAR KHANDELWAL,INDORE vs DCIT 1(1), INDORE, INDORE

ITA 283/IND/2024[2014-15]Status: DisposedITAT IndoreAY 2014-15
22/10/2026

OM PRAKASH AGARWAL CHARITABLE FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 1643/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
22/10/2026

URBAN IMPROVEMENT TRUST SIKAR,SIKAR vs ACIT, CIRCLE-EXEMPTION, JAIPUR, JAIPUR

ITA 658/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
22/10/2026

URBAN IMPROVEMENT TRUST SIKAR,SIKAR vs ACIT, CIRCLE-EXEMPTION, JAIPUR, JAIPUR

ITA 657/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
22/10/2026

URBAN IMPROVEMENT TRUST SIKAR,SIKAR vs ACIT, CIRCLE-EXEMPTION, JAIPUR, JAIPUR

ITA 654/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
22/10/2026