Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
URBAN IMPROVEMENT TRUST SIKAR,SIKAR vs ACIT, CIRCLE-EXEMPTION, JAIPUR, JAIPUR
ITA 652/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
URBAN IMPROVEMENT TRUST SIKAR,SIKAR vs ACIT, CIRCLE-EXEMPTION, JAIPUR, JAIPUR
ITA 651/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
URBAN IMPROVEMENT TRUST SIKAR,SIKAR vs ACIT, CIRCLE-EXEMPTION, JAIPUR, JAIPUR
ITA 649/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
RATHINDRA RABINDRA DUTTA,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 708/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
MODERN HIGH SCHOOL TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2978/AHD/2026[2025-26]Status: DisposedITAT AhmedabadAY 2025-26
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), AHMEDABAD vs AXIS BANK LIMITED, AHMEDABAD
ITA 2920/AHD/2026[2009]Status: DisposedITAT Ahmedabad
CHANDRAKANT FULA PATIL,VADODARA vs ITO WARD 4(1)(7) VADODARA, VADODARA
ITA 2808/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
MUKESHBHAI GOVINDBHAI PRAJAPATI,AHMEDABAD vs ITO WARD 5(3)(1), AHMEDABAD, AHMEDABAD
ITA 1897/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
PAL INFRASTRUCTURE,OMKAR HILL vs ASSESSMENT ORDER PASSED BY DCIT, CIRCLE 3.2, JURS.AO. DCIT,3.1.1.AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR),
ITA 1504/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
ALPESH CHAMPALAL JAIN,VADODARA vs INCOME TAX OFFICER,WARD-3(1)(4), AAYAKAR BHAVAN,BARODA
ITA 1157/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
GOLAM SADIQUE DHALI,,BARASAT vs ITO, WARD 50(1), KOLKATA,, KOLKATA
ITA 1615/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
CROCHET TRADE AND INVESTMENT PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER WARD 6(1), KOLKATA , AAYAKAR BHAWAN
ITA 1158/KOL/2026[2009-10]Status: DisposedITAT KolkataAY 2009-10
ACIT CENTRAL BILASPUR, BILASPUR vs ARUN KUMAR AGRAWAL, SAKTI
ITSSA 26/RPR/2025[2018-19]Status: DisposedITAT RaipurAY 2018-19
VINOD AGRAWAL,KAWARDHA vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE BILASPUR, BILASPUR
ITA 666/RPR/2026[2019-20]Status: HeardITAT RaipurAY 2019-20
NIMIT AGRAWAL, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 622/RPR/2026[2020-21]Status: HeardITAT RaipurAY 2020-21
NIMIT AGRAWAL, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 621/RPR/2026[2018-19]Status: HeardITAT RaipurAY 2018-19
SAR BUSINESS TRADELINK PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD - 1(2), RAIPUR, RAIPUR
ITA 599/RPR/2026[2014-15]Status: HeardITAT RaipurAY 2014-15
VISHAL KUMAR PATEL(HUF), RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 595/RPR/2026[2017-18]Status: HeardITAT RaipurAY 2017-18
TARUNABEN MAGANLAL BHUT,NAVAGAM vs ITO WARD 2(2)(1), RAJKOT, RAJKOT
ITA 673/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
NEO INCORPORATION,RAJKOT vs DCIT CIRCLE- 1(2), RAJKOT, RAJKOT
ITA 471/RJT/2026[2012-2013]Status: DisposedITAT RajkotAY 2012-2013
ADJ AGRI INTERNATIONAL LLP,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 1198/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
MOHAN SINGH RAJAWAT,JAIPUR vs ITO WD 7(1),, JAIPUR
ITA 228/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
RAJESH KUMAR KHANDELWAL,JAIPUR vs ITO WARD 5(1), JAIPUR
ITA 21/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
DESIRE FOUNDATION, JAIPUR,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1646/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
ECK WELFARE TRUST,KOTA vs CIT EXEMPTION, JAIPUR
ITA 1574/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
INCOME TAX OFFICER, AJMER vs HEMANT KUMAR SHARMA, AJMER
ITA 1506/JPR/2026[2021-22]Status: DisposedITAT JaipurAY 2021-22
PANDIT NAWAL KISHORE SHARMA CHARITABLE TRUST ,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1446/JPR/2026[NA]Status: DisposedITAT Jaipur
INCOME TAX OFFICER, JAIPUR vs RAKESH KUMAR MALANI, JAIPUR
ITA 1425/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
INCOME TAX OFFICER, TONK vs DHARAM CHAND JAIN, TONK
ITA 1388/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
INCOME TAX OFFICER, JAIPUR vs ANITA SHARMA, JAIPUR
ITA 1344/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
