Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
MOHAMMED JAVED BHATI,SIKAR vs INCOME TAX OFFICER, WARD 1, SIKAR, SIKAR
ITA 994/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
REKHA AGARWAL,JAIPUR vs ITO WD 4(1), JAIPUR
ITA 844/JPR/2025[2021-22]Status: DisposedITAT JaipurAY 2021-22
ASHOK SINGH,JAIPUR vs ACIT, CIRCLE-2 JAIPUR, JAIPUR
ITA 1540/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
MAZHARKHAN NASRULLAHKHAN PATHAN,AHMEDABAD vs ITO WARD 1(2)(3), AHMEDABAD, AHMEDABAD
ITA 2342/AHD/2026[2024-25]Status: DisposedITAT AhmedabadAY 2024-25
RANGOLI HOTEL,MEHSANA vs DCIT, CIRCLE, GANDHINAGAR, GANDHIANGAR
ITA 2286/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
KAMLESHKUMAR SOMALAL BHATT,HIMATNAGAR vs INCOME TAX OFIFCER, WARD 1, HIMATNAGAR, HIMATNAGAR
ITA 2130/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
HARESH SHARMA,AHMEDABAD vs ITO, WARD 5(3)(1), AHMEDABAD, AHMEDABAD
ITA 2125/AHD/2026[2019-2020]Status: DisposedITAT AhmedabadAY 2019-2020
HARESH SHARMA,AHMEDABAD vs ITO, WARD 5(3)(1), AHMEDABAD, AHMEDABAD
ITA 2124/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
JITENDRAKUMAR BHIKHABHAI SHRIMALI,MEHSANA vs ITO WARD 1 , MEHSAANA
ITA 1290/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
BLISS DEALTRADE PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER - WARD 9(2) KOLKATA, KOLKATA
ITA 208/KOL/2026[2012-13]Status: DisposedITAT KolkataAY 2012-13
HEMAL PARESH MADEKA,RAJKOT vs ASST.COMMISSIONER OF INCOME TAX CIRCLE-2(1), RAJKOT
ITA 955/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
NEEPABEN SUNNYBHAI MOTWANI,RAJKOT vs INCOME TAX OFFICER, RAJKOT
ITA 875/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
NEEPABEN SUNNYBHAI MOTWANI,RAJKOT vs THE INCOME TAX OFFICER, RAJKOT
ITA 874/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
AJAYBHAI DINESHBHAI BAGDAI,NEAR CENTRAL BANK OF INDIA vs THE INCOME TAX OFFICER, WARD-1(2)(1), NEW AAYKAR BHAWAN
ITA 74/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
SAVAN DAYALAL LADANI,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), RAJKOT
ITA 575/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
VENISH VINODRAY LALANI,RAJKOT vs INCOME TAX OFFICER, MORBI
ITA 197/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
GAURAV JITESHBHAI JOSHI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 1000/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
SHREE BANDHARDA SEVA SAHKARI MANDLI LTD.,JUNAGADH-UNA vs INCOME TAX OFFICER WARD -4, JUNAGADH
ITA 881/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
PARESHBHAI SAVJIBHAI KHUNT,RAJKOT vs INCOME TAX OFFICER WARD - 2(2)(3), RAJKOT
ITA 842/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
NITINBHAI NANALAL BADANI,RAJKOT vs CIT (APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 658/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
NITINBHAI NANALAL BADANI,RAJKOT vs CIT(APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 485/RJT/2025[2022-23]Status: DisposedITAT RajkotAY 2022-23
SEVASETU FOUNDATION,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 3149/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SEVASETU FOUNDATION,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 3148/AHD/2026[NA]Status: DisposedITAT Ahmedabad
VIKAS ASHOKKUMAR MASAND,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX CIRCLE3(1)(1), AHMEDABAD, AHMEDABAD
ITA 3130/AHD/2026[A.Y. 2017-18]Status: DisposedITAT Ahmedabad
SHALIN JAYANTBHAI DESAI,VADODARA vs ACIT, CIRCLE-4(2), VADODARA PRESENT JURIDICTION DCIT CIRCLE 1(1)(1), VADODRA, VADODARA
ITA 2569/AHD/2026[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SANKET VIJAYBHAI SHAH,AHMEDABAD vs DY.CIT CIRCLE 3(1)(1), AHMEDABAD, AHMEDABAD
ITA 2446/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
AZURE KNOWLEDGE CORPORATION PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 2013/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
SONU JAIN,AGRA vs ITO WD(1)(1)(2), AGRA
ITA 671/AGR/2026[2024-25]Status: DisposedITAT AgraAY 2024-25
NARESH CHANDRA KHATTAR,AGRA vs ITO WARD-1(1)(2), AGRA
ITA 475/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
INFRA DEVELOPERS ,SHIVPURI vs INCOME TAX OFFICER, ASHOKNAGAR
ITA 454/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
