Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
ACIT, CENTRAL CIRCLE, AGRA vs M/S GHANARAM INFRAENGINEERS PVT. LTD., NEW DELHI
ITA 328/AGR/2025[2022-23]Status: DisposedITAT AgraAY 2022-23
ACIT, CENTRAL CIRCLE, AGRA vs M/S GHANARAM INFRAENGINEERS PVT. LTD., NEW DELHI
ITA 327/AGR/2025[2021-22]Status: DisposedITAT AgraAY 2021-22
ACIT, CENTRAL CIRCLE, AGRA vs M/S GHANARAM INFRAENGINEERS PVT. LTD., NEW DELHI
ITA 326/AGR/2025[2020-21]Status: DisposedITAT AgraAY 2020-21
ACIT-CENTRAL CIRCLE, AGRA vs M/S GHANARAM INFRAENGINEERS PVT. LTD., NEW DELHI
ITA 325/AGR/2025[2019-20]Status: DisposedITAT AgraAY 2019-20
BALAJI AUTOMOBILES,BILASPUR vs INCOME TAX OFFICER, WARD - 1(1), BILASPUR, BILASPUR
ITA 745/RPR/2026[2017-18]Status: HeardITAT RaipurAY 2017-18
M/S PRIME DEVELOPERS,RAIPUR. CHHATTISGARH vs INCOME TAX OFFICER WARD 4(1), RAIPUR, RAIPUR, CHHATISGARH
ITA 743/RPR/2026[2014-15]Status: HeardITAT RaipurAY 2014-15
MAHEK MADHYANI, DURG,DURG vs DCIT, CIRCLE-1(1), BHILAI, BHILAI
ITA 618/RPR/2026[2018-19]Status: HeardITAT RaipurAY 2018-19
JITENDRAKUMAR PREMJIBHAI LADOLA,RAJKOT vs THE ITO WD 1(1)(1), RKT, RAJKOT
ITA 4/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
RANCHHODBHAI KURJIBHAI KAKADIYA,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 553/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
MATA LACHMI ROTARY CHARITABLE SOCIETY,ADIPUR vs INCOME TAX OFFICER, EXEMPTION WARD - 1, RAJKOT
ITA 310/RJT/2025[2022-23]Status: DisposedITAT RajkotAY 2022-23
SHEO NARAYAN TRUST,KHAJPURA vs CIT EXEMPTION, PATNA
ITA 554/PAT/2026[2025-2026]Status: DisposedITAT PatnaAY 2025-2026
MANISH LAL,PATNA, BIHAR vs INCOME TAX OFFICER, ASSESSMENT UNIT
ITA 552/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
JEEVIKA WOMEN AGRI PRODUCER COMPANY LIMITED,KHAGARIA, BIHAR vs ITO WARD 3(1), PURNIA
ITA 504/PAT/2026[2019-20]Status: DisposedITAT PatnaAY 2019-20
MRITUNJAY SINGH,KUDRA vs AO, SASARAM
ITA 454/PAT/2026[2017-2018]Status: DisposedITAT PatnaAY 2017-2018
BAIJU ROY,RAJAPUR PUL, PATNA vs ITO WARD 4(2), PATNA, PATNA
ITA 436/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
BRAJESH KUMAR SUMAN,MUNGER vs ITO WARD 1(1), BHAGALPUR, BHAGALPUR
ITA 433/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
BRAJESH KUMAR SUMAN,MUNGER vs ITO, BHAGALPUR
ITA 432/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
SOMRI DEVI,GRAM PIPARIYA, PO- PIPARIYA, LAKHISARAI vs INCOME TAX OFFICER, WARD 2(5),LAKHISARAI, ITO COURT AREA, JAMUI ROAD
ITA 424/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
AMIT KUMAR RAI,RAMNAGAR, WEST CHAMPARAN vs INCOME TAX OFFICER, BETTIAH, BIHAR
ITA 223/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
YASIN AND WASIM TRANSPORT,TUMSAR vs ITO, WARD 1, BHANDARA, ITO WARD BHANDARA
ITA 757/NAG/2026[2024-25]Status: DisposedITAT NagpurAY 2024-25
SHEVAM JUGALKISHOR KOTHARI,AKOLA vs ITO-WARD 2, AKOLA
ITA 722/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
NITESHSINGH SOHANSINGH PARIHAR,GONDIA, MAHARASHTRA vs ITO WARD - 1, GONDIA, GONDIA, MAHARASHTRA
ITA 656/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
RAMTIRATH BAWA,NAGPUR vs ITO WARD3(4), NAGPUR, NAGPUR
ITA 327/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
MOHINDER SINGH,NAGPUR vs ITO WARD 3(4), NAGPUR, NAGPUR
ITA 322/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
VENKATESH CHOWDARI YANTRAPRAGADA,CHIKKALA vs INCOME TAX OFFICER, WARD - 1, TANUKU, TANUKU
ITA 728/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
KKG ASSOCIATES,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD - 2(1), VISAKHAPATNAM
ITA 345/VIZ/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
DUDDUKURU PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,DUDDUKURU vs ITO, WARD - 1, TADEPALLIGUDEM
ITA 258/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
VENKATA DURGA AGENCIES,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 692/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
GORANTLA RAHUL KUMAR,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM, VISAKHAPATNAM
ITA 670/VIZ/2025[2021-22]Status: DisposedITAT VisakhapatnamAY 2021-22
GORANTLA RAHUL KUMAR,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1, VISAKHAPATNAM, VISAKHAPATNAM
ITA 669/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21