THE COMMISSIONER OF INCOME TAX vs. M/S BROWN and RORT INTERNATIOAL

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ITR/292/1991HC UttarakhandUKHC01015282200410 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference. No. 56 of 2002 Old No. 292/1991 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the appellant/applicant to argue the case. Therefore, the appeal is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J.)

10.05.2006 ASWAL

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