COMMISSIONER OF INCOME TEX vs. THE BAZPUR CO-OPREATIVE SUGAR FACTORY
ITA/66/1997HC UttarakhandUKHC01013048200510 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Appeal No. 48 of 2005 Old No. 66 of 1997 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
Case called out twice.
None has appeared on behalf of the applicant to argue the case. Therefore, the application/case is dismissed for want of prosecution.
(B.C. K., J.) (P.C.V., J.)
10.05.2006 ASWAL
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