Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

COMMISSIONER OF INCOMTAX vs MR. B.S. PLATINO

ITA/123/1993ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

10/5/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C.

ITR/97/1992ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

9/5/2006

COMMISSIONER OF INCOME TAX vs MR/S BROWN and ROOT INC

ITR/39/1992ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

9/5/2006

COMMISSIONER OF INCOME TAX vs M/S BROWN and ROOT INT,

ITR/38/1992ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

9/5/2006

COMMISSIONER OF INCOME TAX vs MANSA RAM and SONS.

ITR/260/1982ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

9/5/2006

COMMISSIONER OF INCOME TAX V vs M/S RELEST BUILDERS & SERVICES

ITA - 708 / 2006ITAT Delhi
9/5/2006

COMMISSIONER OF INCOME TAX V vs M/S REALEST BUILDERS & SERVICE

ITA - 706 / 2006ITAT Delhi
9/5/2006

COMMISSIONER OF INCOME TAX V vs M/S REALIEST BUILDERS & SERVIC

ITA - 705 / 2006ITAT Delhi
9/5/2006

COMMNR. OF CUSTOMS, CHENNAI vs M/S. PENTAMEDIA GRAPHICS LTD

C.A. No.-002576-002576 - 2001ITAT SC
9/5/2006

COMMNR.OF CENTRAL EXCISE& CUSTOM, MUMBAI vs M/S. BELL GRANITO CERAMICA LTD

C.A. No.-002728-002728 - 2001ITAT SC
9/5/2006

COMMISSIONER OF INCOME TAX vs M/S TEK CHAND DANG andCOMPANY

ITR/151/1989ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

8/5/2006

R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

ITA/19/2005ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

8/5/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF BAKER

ITA/214/2004ITAT Uttarakhand
8/5/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF TEMPLE

ITA/213/2004ITAT Uttarakhand
8/5/2006

COMMISSIONER OF INCOME TAX vs MANBENDRA SAH

ITR/162/1991ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

6/5/2006

R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

ITA/10/2005ITAT Uttarakhand
6/5/2006

COMMISSIONER OF INCOME TAX vs NAINITAL DISTT. COP. BANK

ITR/100/1991ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

6/5/2006

COMMISSIONER OF INCOME TAX vs C.L.KAPOOR

ITA/26/2005ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

6/5/2006

COMMISSIONER OF INCOME TX vs MAHARAJA MANBENDRA SHAH TEHRI

ITR/93/1988ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

4/5/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF GISKE

ITA/216/2004ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

4/5/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF FAULKN

ITA/219/2004ITAT Uttarakhand
4/5/2006

THE COMMISSIONER OF INCOME TAX vs MAHARAJA MANABENDRA SINGH

ITR/137/1992ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

3/5/2006

COMISSIONER OF IMCOME TAX vs M/S NAINITAL DISTT. COOP BANK

ITR/15/1986ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

3/5/2006

SEDCO FOREX INTERNATIONAL DRILLING INC. vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR

ITA/117/2005ITAT Uttarakhand
3/5/2006

SEDCO FOREX INTERNATIONAL DRILLING INC. vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR.

ITA/125/2005ITAT Uttarakhand
3/5/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF SHOULD

ITA/215/2004ITAT Uttarakhand
2/5/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF JONES

ITA/217/2004ITAT Uttarakhand
2/5/2006

ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/167/2004ITAT Uttarakhand
2/5/2006

MERCANTILE BANK LTD., BOMBAY vs THE COMMR.OF INCOME-TAX BOMBAY CITY-III

C.A. No.-000310-000310 - 2001ITAT SC

RUMA PAL DALVEER BHANDARI

1/5/2006

COMMISSIONER OF INCOME TAX vs SRI C.L. KAPOOR

ITA/36/2005ITAT Uttarakhand

HON'BLE MR. JUSTICE M. M. GHILDIYAL

27/4/2006