COMMISSIONER OF INCOMTAX vs. MR. B.S. PLATINO

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ITA/123/1993HC UttarakhandUKHC01025151200310 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Appeal No. 106 of 2003 Old No. 123 of 1993 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the applicant to argue the case. Therefore, the application/case is dismissed for want of prosecution.

(B.C. K., J.) (P.C.V., J.)

10.05.2006 ASWAL

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