COMMISSIONER OF INCOME TAX vs. MANBENDRA SAH

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ITR/162/1991HC UttarakhandUKHC01015272200406 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference. No. 99 of 2003 Old No. 162 of 1991 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the applicant, though called twice.

The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

06-05-2006 Rajeev Dang

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