COMMISSIONER OF INCOME TX vs. MAHARAJA MANBENDRA SHAH TEHRI

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ITR/93/1988HC UttarakhandUKHC01025424200304 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Reference. No. 49 of 2002 Old No. 93 of 1988 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the applicant to argue the case. Therefore, the reference is dismissed for want of prosecution.

Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

04-05-2006 ASWAL

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