COMMISSIONER OF INCOME TAX vs. NAINITAL DISTT. COP. BANK
ITR/100/1991HC UttarakhandUKHC01025431200306 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference. No. 113 of 2003 Old No. 100 of 1991 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
None appeared on behalf of the applicant, though called twice.
The reference is dismissed for want of prosecution. Interim order, if any stands vacated.
(B.C.K., J.) (P.C.V., J.)
06-05-2006 Rajeev Dang
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