THE COMMISSIONER OF INCOME TAX vs. MAHARAJA MANABENDRA SINGH

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ITR/137/1992HC UttarakhandUKHC01025433200303 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Reference No. 12 of 2003 Old No. 137 of 1992 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None appeared on behalf of the applicant. The reference is dismissed for want of prosecution.

Interim order, if any stands vacated.

(B.C.K., J.)

(P.C.V., J.)

03.05.2006 ASWAL

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