Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME TAX vs S P GAJJAR FAMILY TRUST
ITR/169/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SWASTIK SANITARY WORKS LTD.
ITR/180/1995ITAT Gujarat
COMMR. OF INCOME TAX LDH. vs M/S OSWAL WOOLEN MILLS LTD.
ITR/56/1988ITAT Punjab & Haryana
C I T vs M/S MANGILAL DIDWANIA
ITR/104/1998ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs BROWN AND ROOT INTERNATIONAL INC.
ITR/30/1994ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs M/S NHK JAPAN BROADCASTING COR
ITA - 156 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S NAKODAR CO-OP SUGAR MILLS LTD.
ITA/265/2005ITAT Punjab & Haryana
C I T UDAIPUR vs PURSHOTTAM MALI
ITA/51/2006ITAT Rajasthan
RAJESH BALIA,RAJENDRA PRASAD VYAS
COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL
ITR/212/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL
ITR/287/1995ITAT Gujarat
R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN
ITA/20/2005ITAT Uttarakhand
M/S. H.P.L. CHEMICALS LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-001836-001836 - 2001ITAT SC
R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN
ITA/8/2005ITAT Uttarakhand
R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN
ITA/13/2005ITAT Uttarakhand
R and B FALCON DRILLING COMPANY AGENT OF GIOVANNI vs THE COMMISSIONER OF INCOME - TAX DEHRADUN
ITA/21/2005ITAT Uttarakhand
C I T AJMER vs M/S SELECTION SYNTHETICS LTD
ITA/41/2006ITAT Rajasthan
RAJESH BALIA,RAJENDRA PRASAD VYAS
COMMISSIONER OF INCOME TAX vs M/S HLS INDIA LTD.
ITA - 504 / 2006ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICES
ITA/329/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs SAI PEM AS AGENT OF MR, TRINGALI CARMELO and OTHERS
ITA/338/2000ITAT Uttarakhand
M/S. INDCON STRUCTURALS (P) LTD. vs COMMNR. OF CENTRAL EXCISE, CHENNAI
C.A. No.-001489-001489 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs C.S. HOTELS PVT LTD
ITR/145/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT INDUSTRIAL INVESTMENT CORPN. LTD.
ITR/159/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs R P GAJJAR FAMILY TRUST
ITR/134/1995ITAT Gujarat
COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO
ITA/212/2004ITAT Uttarakhand
COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF MALIA
ITA/210/2004ITAT Uttarakhand
COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF GREENE
ITA/208/2004ITAT Uttarakhand
COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF BEVAN
ITA/211/2004ITAT Uttarakhand
NANYA IMPORTS & EXPORTS ENTERPRISES vs COMMISIONER OF CUSTOMS, MADRAS
C.A. No.-001520-001520 - 2001ITAT SC
THE COMMISSIONER OF INCOME TAX vs DISTRICT EXCISE OFFICER
ITA/58/2003ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
THE COMMISSIONER OF INCOME TAX vs DISTRICT EXCISE OFFICER
ITA/57/2003ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA