THE COMMISSIONER OF INCOME TAX vs. DISTRICT EXCISE OFFICER
ITA/57/2003HC UttarakhandUKHC01009123200305 April 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Appeal No. 57 of 2003 Hon’ble P.C. Verma, J.
The appeal is dismissed. Judgment delivered under Chapter VII Sub-Rule-II of Rule-1 of the High Court Rules. Order passed on separate sheet in ITA No.07 of 2001.
(P.C. Verma, J.)
05.04.2006 Rajeev Dang
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