Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

THE COMMISSIONER OF INCOME TAX vs DISTRICT EXCISE OFFICER

ITA/55/2003ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/4/2006

THE COMMISSIONER INCOME TAX vs DISTRICT EXCISE OFFICER DEHRADUN

ITA/39/2001ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/4/2006

COMMISSIONER INCOME TAX vs DISTRICT EXCISE OFFICER DEHARADUN

ITA/37/2001ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/4/2006

COMMISSIONER INCOME TAX vs DISTRICT EXCISE OFFICER DEHARADUN

ITA/36/2001ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/4/2006

THE COMMISSIONER OF INCOME TAX and ANR. vs DIST. EXCISE OFFICER

ITA/198/2005ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/4/2006

THE COMMISSIONER OF INCOME TAX and ANR. vs DIST. EXCISE OFFICER

ITA/197/2005ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

5/4/2006

COMMISSIONER INCOME TAX vs DISTRICT EXCISE OFFICER

ITA/7/2001ITAT Uttarakhand
5/4/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF REED

ITA/209/2004ITAT Uttarakhand
5/4/2006

COMMISSIONER OF INCOME TAX vs M/S NAINITAL BANK LTD.

ITA/57/2006ITAT Uttarakhand
5/4/2006

ENSCO MARITIME LTD AS AGENT KLABAT PELENKAHU vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/191/2004ITAT Uttarakhand
4/4/2006

ENSCO MARITIME LTD.AS AGENT OF ALLEN RONALD TURVEY vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/179/2004ITAT Uttarakhand
4/4/2006

rallis india limited vs deputy commissoner of income tax range 1(3) and ors.

WP/392/2006ITAT Bombay

HON'BLE SHRI JUSTICE R.M. LODHA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

3/4/2006

RAJENDRA SINGH vs THE COMMISSIONER OF INCOME TAX

ITR/269/1983ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

31/3/2006

THE COMMISSIONER OF INCOME TAX vs M/S DASS ELECTRONICS, DEHRADUN

ITR/143/1981ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

31/3/2006

COMMISSIONER OF INCOMETAX vs LATE MAHANT CHARAN DAS

ITA/43/1998ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

31/3/2006

ENSCO MARITIME LTD.AS AGENT MR SAWALLUDDIN vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/180/2004ITAT Uttarakhand
31/3/2006

COMMISSIONER OF INCOME TAX vs PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.

TAXAP/681/2005ITAT Gujarat
31/3/2006

COMMISSIONER OF INCOME TAX vs PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.

TAXAP/680/2005ITAT Gujarat
31/3/2006

COMMISSIONER OF INCOME TAX vs PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.

TAXAP/682/2005ITAT Gujarat
31/3/2006

THE COMMISSIONER OF INCOME TAX vs M/S HYUNDAI HEAVY INDUSTRIES LTD

ITA/326/2000ITAT Uttarakhand
30/3/2006

ARUNKUMAR T.MAKWANA vs INCOME TAX OFFICER

TAXAP/1777/2005ITAT Gujarat
30/3/2006

COMMISSIONER OF INCOME TAX vs M/S LOVELY INVESTMENT P.LTD.

ITA/462/2006ITAT Delhi

HON'BLE MR. JUSTICE MANMOHAN SARIN,HON'BLE MS. JUSTICE MANJU GOEL

29/3/2006

COMMISSIONER OF INCOME-TAX vs MIHIR TEXTILES LTD.

ITR/131/1995ITAT Gujarat
29/3/2006

COMMISSIONER OF INCOME TAX vs AMOL DICALITE LTD.

ITR/126/1995ITAT Gujarat
29/3/2006

THE COMMISSIONER OF INCOME TAX vs M/S GREEN GOLD TREE FARMS LTD.

ITA/32/2000ITAT Uttarakhand
28/3/2006

COMMISSIONER OF INCOME TAX-I BARODA vs AIR COMMAND INTERNATIONAL LTD.

TAXAP/1081/2005ITAT Gujarat
28/3/2006

MR. PRADIP P. MAHATME,PANAJI GOA POWER OF ATTORNEY OF MRS. SIOBHAN MARY JASPER vs ASST. COMMISSIONER OF INCOME TAX AND ANR.,

WP/73/2006ITAT Bombay

A. P. LAVANDE,N. A. BRITTO

27/3/2006

MR. PRADIP P. MAHATME,PANAJI GOA POWER OF ATTORNEY OF MRS. SIOBHAN MARY JASPER AND 2 ORS., vs ASST. COMMISSIONER OF INCOME TAX AND ANR.,

WP/72/2006ITAT Bombay

A. P. LAVANDE,N. A. BRITTO

27/3/2006

MR. PRADIP P. MAHATME,PANAJI GOA POWER OF ATTORNEY OF MRS. LORNA MARGARET PINTO vs ASST. COMMISSIONER OF INCOME TAX AND ANR.,

WP/71/2006ITAT Bombay

A. P. LAVANDE,N. A. BRITTO

27/3/2006

GURUNANAK KHANDSARI UDYOG vs INCOME TAX OFFICER

ITA/1/2004ITAT Uttarakhand
27/3/2006