COMMISSIONER INCOME TAX vs. DISTRICT EXCISE OFFICER DEHARADUN
ITA/37/2001HC UttarakhandUKHC01002982200505 April 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Appeal No. 37 of 2001 Hon'ble P.C. Verma, J.
The appeal is dismissed. Judgment delivered under Chapter VII Sub-Rule-II of Rule-1 of the High Court Rules on separate sheet. Order kept on ITA 7 of 01. (P.C. Verma, J.) 05.04.2006 Rajeev Dang
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