RAJENDRA SINGH vs. THE COMMISSIONER OF INCOME TAX
ITR/269/1983HC UttarakhandUKHC01014750200631 March 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference No. 98 of 2003 Old No. 269/83 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
None appeared on behalf of applicant, though called twice.
Hence, the reference is dismissed for want of prosecution. Interim order, if any, stands vacated.
(B.C.K.,J.) (P.C.V.,J.) 31-03-2006 Rajeev Dang
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