THE COMMISSIONER OF INCOME TAX and ANR. vs. DIST. EXCISE OFFICER
ITA/198/2005HC UttarakhandUKHC01008556200505 April 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Appeal No. 198 of 2005 Hon’ble P.C. Verma, J.
The appeal is dismissed. Judgment delivered under Chapter VII Sub-Rule-II of Rule-1 of the High Court Rules. Order passed on separate sheet in ITA No.07 of 2001.
05.04.2006 (P.C. Verma, J.) Rajeev Dang
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