COMMISSIONER OF INCOMETAX vs. LATE MAHANT CHARAN DAS

Income Tax Appeal No. 9 of 2003 Old No. 43 of 1998 Hon'ble P.C. Verma J. Hon'ble B.C. Kandpal, J.

None appeared on behalf of applicant, though called twice. Hence, the application is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

31-03-2006 Rajeev Dang