THE COMMISSIONER OF INCOME TAX vs. M/S DASS ELECTRONICS, DEHRADUN

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ITR/143/1981HC UttarakhandUKHC01014726200631 March 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No. 94 of 2003 Old No. 143/81 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of applicant, though called twice.

Hence, the reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K.,J.) (P.C.V.,J.) 31-03-2006 Rajeev Dang

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