COMMISSIONER OF INCOME TAX vs. M/S TEK CHAND DANG andCOMPANY

PDF · subscribers
ITR/151/1989HC UttarakhandUKHC01013138200508 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Reference. No. 53 of 2002 Old No. 151 of 1989 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the applicant. Therefore, the reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

08-05-2006 ASWAL

Latest GST High Court judgments

Search GST case law →