COMISSIONER OF IMCOME TAX vs. M/S NAINITAL DISTT. COOP BANK

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ITR/15/1986HC UttarakhandUKHC01015240200403 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Reference No. 40 of 2002 Old No. 15 of 1986 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None appeared on behalf of the applicant. The reference is dismissed for want of prosecution.

Interim order, if any stands vacated.

(B.C. K., J.) (P.C.V., J.)

3.05.2006 ASWAL

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