COMMISSIONER OF INCOME TAX vs. M/S BROWN and ROOT INT,
ITR/38/1992HC UttarakhandUKHC01025393200309 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference. No. 4 of 2003 Old No. 38 of 1992 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
None appeared on behalf of the applicant, though called twice.
The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.
(B.C.K., J.) (P.C.V., J.)
09.05.2006 ASWAL
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