THE COMMISSIONER OF INCOME TAX vs. M/S U.P, PARVATIYA VIKAS NIGAM LTD.

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ITR/99/1983HC UttarakhandUKHC01015262200423 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No. 21of 2002 Old No. 99 of 1983 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the applicant, though called twice. The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.)

(P.C.V., J.)

23.05.2006 ASWAL

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