COMMISSIONER OF INCOME TAX vs. O.N.G.C.
ITR/118/1993HC UttarakhandUKHC01025392200311 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
No AI summary yet for this judgment.
Income Tax Reference No. 107/2001 Old No. 118/1993 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
Case called out twice. None appeared on behalf of the applicant. The reference is dismissed for want of prosecution. Interim order, if any stands vacated.
(B.C.K., J.) (P.C.V., J.)
11.05.2006 ASWAL
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