THE COMMISSIONER OF INCOME TAX vs. M/S J.P. DIMAS HRIDWAR

Income Tax Reference No. 3 of 2002 Old No. 173 of 1984 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the applicant, though called twice. The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

23.05.2006 ASWAL