Recent Judgments

COMMISSIONER OF WEALTH-TAX vs ASHOKRAJE GAEKWAD

COMMISSIONER OF WEALTH TAX vs ABDULHAMID G PATEL

COMMISSIONER OF WEALTH-TAX vs DOLLARAI N PORECHA

COMMISSIONER OF WEALTH-TAX vs HAZARAT PIR SHAH-E-ALAM ROZA ESTATE TRUST

COMMISSIONER OF WEALTH-TAX vs VINUBHAI H PANCHAL

COMMISSIONER OF WEALTH-TAX vs PARULBEN MADANMOHAN

COMMISSIONER OF WEALTH-TAX vs MAHENDRABHAI D PARMAR

COMMISSIONER OF WEALTH-TAX vs MUKUL K. SHETH (HUF)

COMMISSIONER OF WEALTH-TAX vs SHARDABEN D/O HIRABHAI D

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

COMMISSIONER OF WEALTH-TAX vs SHASHIBEN D/O HIRABHAI D

THE COMMISSIONER OF INCOME TAX vs SHRI ASHOK PRAPAN SHARMA

SHRI SHIRISH M.DALVI vs ASSISTANT COMMISSIONER OF INCOME-TAX COMMISSIONER OF INCOME

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

COMMISSIONER OF WEALTH-TAX vs KESHUBHAI C PATEL TRUST

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

COMMISSIONER OF INCOME TAX vs SWASHARAYA

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

COMMISSIONER OF INCOME-TAX vs SWASHRAYA

COMMISSIONER OF WEALTH-TAX vs K C PATEL TRUST

SHRI JYOTI LAXMAN KONKAR, NAVELIM GOA. vs THE COMMISSIONER OF INCOME TAX, PANAJI GOA.

ROLLATAINERS LTD. vs THE COMMISSIONER OF INCOME TAX

C.I.T vs S.B.B.J

ROLLATAINERS LTD. vs COMMISSIONER OF INCOME TAX

COMMNR. OF CENTRAL EXCISE, DELHI vs CARRIER AIRCON LTD

COMMISSIONER OF INCOME TAX and ORS. vs THE CHIEF OFFICER S.B.I. DEHRADUN

HON'BLE MR. JUSTICE P. C. VERMA

COMMR. OF WEALTH TAX PATIALA vs DARSHAN KUMAR

COMMISSIONER INCOME TAX vs CHEEMA PAPER MILLS PVT. LTD,

HON'BLE MR. JUSTICE B. C. KANDPAL

COMMISSIONER OF INCOME TAX vs M/S INDIAN PUBLIC SCHOOL SOCIETY

HON'BLE MR. JUSTICE P. C. VERMA

COMMISSIONER OF INCOME TAX vs M/A INDIAN PUBLIC SCHOOL SOCIETY

HON'BLE MR. JUSTICE P. C. VERMA

THE COMMISSIONER INCOME TAX and ANR. vs M/S MULKH RAJ BINDU SINGH

HON'BLE MR. JUSTICE P. C. VERMA

COMMISSIONER OF INCOME TAX vs DHATU SANSKAR LATD.

COMMISSIONER OF INCOME TAX vs PATEL DIESELS

VIJAY CO-OPERATIVE BANK LTD. vs ASSISTANT COMMISSIONER OF INCOME - TAX, CIRCLE 8(4)