COMMISSIONER INCOME TAX vs. CHEEMA PAPER MILLS PVT. LTD,
ITA/107/2001HC UttarakhandUKHC01025134200323 June 2006Bench: HON'BLE MR. JUSTICE B. C. KANDPAL1 pages
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Income Tax Appeal No. 74 of 2003 Old No. 107/2001 Hon’ble B.C. Kandpal, J. Hon’ble B.S. Verma, J.
Case called out twice.
None has appeared on behalf of the appellant to argue the case. Therefore, the appeal is dismissed for want of prosecution.
Interim order, if any, stands vacated.
(B.S.V., J.) (B.C.K.., J.)
23.06.2006 ASWAL
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