Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
C I T JODHPUR vs ASHOK KUMAR SONI
ITA/90/2001ITAT Rajasthan
BTX CHEMICAL PVT LTD vs COMMISSIONER OF INCOME TAX
ITR/59/1991ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KARSANDAS S HINDOCHA & . VINODRAI K HINDOCHA .
ITR/223/1995ITAT Gujarat
B.N. Malani vs Commissioner of Income Tax
WP/2672/2003ITAT Telangana
COMMISSIONER OF INCOME TAX vs PRABHUDAS KISHOREDAS TOBACO PRODUCTS(P)LTD.
ITR/188/1995ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG
COMMISSIONER OF INCOME TAX vs GALSS LINED EQUIPMENTS CO.LTD.
ITR/182/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KARSANDAS BECHARDAS AND SONS
ITR/190/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S D.D. MOTOR CORP.
ITR/63/1990ITAT Uttarakhand
HON'BLE MR. JUSTICE M. M. GHILDIYAL
COMMISSIONER INCOME TAX vs KUMAUN MANDAL VIKAS NIGAM LTD.
ITR/4/1991ITAT Uttarakhand
HON'BLE MR. JUSTICE M. M. GHILDIYAL
COMMISSIONER OF INCOME TAX vs SHRI ASHOK MEHTA KASHIPUR
ITR/31/1989ITAT Uttarakhand
HON'BLE MR. JUSTICE M. M. GHILDIYAL
COMMISSIONER OF WEALTHTAX vs TRANSIT KALINDI TRUST
WTR/27/1996ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG
COMMISSIONER OF WEALTH TAX vs HAKIM SETTLEMENT
WTR/71/1996ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs SANDESH ANGANA TRUST
WTR/72/1996ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ABDULGAFUR A MISTRY
ITR/167/1995ITAT Gujarat
M/S. AMRIT PAPER vs COMMISSIONER OF CENTRAL EXCISE,LUDHIANA
C.A. No.-004891-004891 - 2005ITAT SC
M/S THOMSON PRESS INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA - 986 / 2006ITAT Delhi
M/S. R.R. HOLDING P. LTD. vs COMMISSIONER OF INCOME TAX, DELHI
C.A. No.-003088-003088 - 2006ITAT SC
ROYAL JORDANIAN AIRLINES vs COMMISSIONER OF INCOME TAX
ITA - 989 / 2006ITAT Delhi
ROYAL JORDANIAN AIRLINES vs COMMISSIONER OF INCOME TAX
ITA - 987 / 2006ITAT Delhi
COMMISSIONER OF INCOME-TAX vs LEENABEN A SARABHAI
ITR/219/1994ITAT Gujarat
M/S. H. vs . INDUSTRIAL ELECTRONICS P. LTD. VS COMMNR. OF CENTRAL EXCISE & CUSTOMS
C.A. No.-004436-004436 - 2001ITAT SC
COMMISSIONER OF WEALTH TAX vs DILHERKUNVERBA C JADEJA
WTR/119/1995ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG
COMMISSIONER OF WEALTH-TAX vs DILHERKUNVERBA C. JADEJA
WTR/80/1995ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S.ACTION CONSTRUCTION EQUIPMENT (P)LTD
C.A. No.-006394-006394 - 2004ITAT SC
COMMISSIONER OF WEALTH TAX vs PRINCE ASHOK RAJE GAEKWAD
WTR/116/1995ITAT Gujarat
P.G. BHANUMATHY vs THE COMMISSIONER OF INCOMETAX, KOCHI
ITA/132/2001ITAT Kerala
COMMISSIONER OF WEALTH TAX vs LT COL ASHOK RAJE GAEKWAD
WTR/131/1995ITAT Gujarat
P.R. PRABHAKAR vs COMMNR. OF INCOME TAX, COIMBATORE
C.A. No.-000877-000877 - 2006ITAT SC
COMMISSIONER OF INCOME TAX vs M/S HCL INFOSYSTEM LTD.
ITA - 929 / 2006ITAT Delhi
COMMISSIONER OF WEALTH-TAX vs SHANTABEN J PATEL
WTR/102/1995ITAT Gujarat