COMMISSIONER OF INCOME TAX vs. SHRI ASHOK MEHTA KASHIPUR

ITR/31/1989HC UttarakhandUKHC01000026200425 July 2006Bench: HON'BLE MR. JUSTICE M. M. GHILDIYAL1 pages

No AI summary yet for this judgment.

Income Tax Reference no. 51 of 2002: (Old No. 31/1989) Hon’ble M.M. Ghildiyal, J. Hon’ble B.S. Verma,J.

Case called out.

No one is present on behalf of the applicant. List is revised, but none responds for the applicant.

The reference is dismissed for want of prosecution.

Interim order if, any, shall stand vacated.

(B.S. V., J.) (M.M.G., J.) 25-07-2006 NCM:

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