COMMISSIONER OF INCOME TAX vs. M/S INDIAN PUBLIC SCHOOL SOCIETY

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ITA/59/2005HC UttarakhandUKHC01002996200521 June 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Appeal No. 59 of 2005 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the appellant to argue the case before the Court.

Therefore, the appeal is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J.)

21.06.2006 ASWAL

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