COMMISSIONER OF INCOME TAX vs. M/A INDIAN PUBLIC SCHOOL SOCIETY
ITA/52/2005HC UttarakhandUKHC01008107200521 June 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Appeal No. 52 of 2005 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
Case called out twice.
None has appeared on behalf of the applicant to argue the case before the Court. Therefore, the appeal is dismissed for want of prosecution.
(B.C.K., J.) (P.C.V., J.)
21.06.2006 ASWAL
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