THE COMMISSIONER INCOME TAX and ANR. vs. M/S MULKH RAJ BINDU SINGH
ITA/154/1999HC UttarakhandUKHC01025183200315 June 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
No AI summary yet for this judgment.
Income Tax Appeal No. 339 of 2001 Old No. 154/1999 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
Case called out twice.
None has appeared on behalf of the Income Tax/applicant to argue the case before the Court. Therefore, the appeal is dismissed for want of prosecution.
(B.C.K., J.) (P.C.V., J.)
15.06.2006 ASWAL
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